Section 3(4)(ii) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(ii)reservation of wards for women belonging to Scheduled Castes shall be made at the first instance and then for the Scheduled Tribes;

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