Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 30 in The West Bengal Panchayat Elections Act, 2003 30. Duties of polling officer. - It shall be the duty of a polling officer at a polling station to assist the Presiding Officer for such polling station.
