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Patna High Court - Orders

Care Health Insurance Limited ... vs The Tate Of Bihar on 4 February, 2022

Author: Rajan Gupta

Bench: Rajan Gupta, Mohit Kumar Shah

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                             Civil Writ Jurisdiction Case No.9130 of 2021
                 ======================================================
                 Care Health Insurance Limited (Formerly Known as Religare Health
                 Insurance Company Ltd.) having its registered office at 5th Floor, 19 Chawla
                 House, Nehru Place, New Delhi- 110019 represented through Authorised
                 Representative, Mr. Mritunjay Kumar, Male, aged about 39 years, S/o Ashok
                 Kumar, working as Branch Operations Manager at Care Health Insurance Ltd.
                 at Branch Office 404, 4th Floor, Karpura House, S.P. Verma Road, Patna-
                 800001.


                                                                                    ... ... Petitioner/s
                                                       Versus
           1.    The State of Bihar through Secretary, District Legal Services Authority,
                 Civil Court, Bhagalpur, Bihar.
           2.    Permanent Lok Adalat, Bhagalpur, Bihar, ADR Bhawan, District Legal
                 Services Authority, Civil Court, Bhagalpur, Bihar.
           3.    Pravin Kumar Singh S/o Late Bindeshwari Prasad Singh, R/o Chandi Prasad
                 Gali, Zila School Road Near Dr. S.N Jha, Kharmanchak, Bhagalpur, 812001,
                 Bihar.


                                                                                  ... ... Respondent/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s   :         Ms. Somali Acharya, Advocate
                                                  Ms. Pallavi Trivedi, Advocate
                 For the Respondent/s   :         Mr. Ajay Bihari Sinha, Advocate
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE RAJAN GUPTA
                       and
                       HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
                                    ORAL ORDER

                 (Per: HONOURABLE MR. JUSTICE RAJAN GUPTA)

2   04-02-2022

The matter has been heard via video conferencing.

Let notice be issued to respondent nos. 2 and 3, both Patna High Court CWJC No.9130 of 2021(2) dt.04-02-2022 2/2 under registered cover with A/D as well as ordinary process for which requisites etc. must be filed within one week from today.

Records of PLA Case No. 36 of 2018 be called from Permanent Lok Adalat, Bhagalpur.

(Rajan Gupta, J) (Mohit Kumar Shah, J) P. Kumar U