Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Jammu-Kashmir - Subsection Section 26(1) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016 (1)The Chief Superintendent/ Chief Coordinator in consultation with the Coordinator of the Centre shall engage Supervisory Staff.
