Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(31)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(31)(d) in The Orissa Land Reforms Act, 1960

(d)produce or its estimated value party in any of the ways described above and partly in another;