Andhra Pradesh High Court - Amravati
Sree Rayalseema Sugar Energy Pvt .Ltd., ... vs Union Of India., Department Of Food ... on 8 July, 2024
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.5007 of 2010
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE 08.07.2024 NV, J ` Learned counsel for the petitioner(s) requested time for getting instructions whether the cause in the present Writ Petition survives or not.
List the matter on 29.07.2024.
________ NV, J TPS