Calcutta High Court (Appellete Side)
Sk. Asgar @ Puja Hizra @ Sk. Asgar Ali vs State Of West Bengal Opposite Party on 29 March, 2016
Author: Ashim Kumar Roy
Bench: Ashim Kumar Roy
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. CRM/1462 of 2016
In the matter of SK. ASGAR @ PUJA HIZRA @ SK. ASGAR ALI Petitioner
versus
STATE OF WEST BENGAL Opposite Party
For Petitioner : DEVI PRIYA MITRA
For Respondent :
BEFORE : Hon'ble JUSTICE ASHIM KUMAR ROY Hon'ble JUSTICE C. S. KARNAN ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 29/03/16