Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2) in The Andhra Pradesh And Madras (Alteration Of Boundaries) Act, 1959

(2)In this section, the expression "land" includes immovable property of every kind and any rights in or over such property.