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State of Maharashtra - Section

Section 27 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

27. Accommodation.

(a)The Minimum standard of accommodation shall be as follows: -
Dormitory : 40 square feet per child.Classroom : Sufficient accommodation.Workshop : Sufficient work space.Play ground : Sufficient play ground area should be provided in each institution according to the total number of children in the institution.
(b)The dormitories, class rooms and workshops shall have sufficient cross ventilation and light.