Central Administrative Tribunal - Jabalpur
Rama Kant Tripathi vs Defence on 2 May, 2025
Sub: Increment 1
Reserved
CENTRAL ADMINISTRATIVE TRIBUNAL, JABALPUR BENCH JABALPUR Original Applications No.200/605, 614, 615, 617, 636, 695, 731, 735, 736, 737, 740, 741, 743, 746, 749,756, 757, 758, 766, 769, 770, 771, 779, 780, 782, 786, 1033, 1035, 1054, 1055, 1063, 1075, 1076, 1077, 1084, 1091, 1096, 1101, 1102, 1103, 1137, 1176, 1183, 1218, 1259, 1299, 1312, 1320, 1322, 1323, 1338/2024 & 30/2025 alongwith Original Applications No.1163, 1189, 1196 & 1281/2024 Jabalpur, this Friday, the 02nd day of May, 2025 HON'BLE SHRI JUSTICE AKHIL KUMAR SRIVASTAVA, JUDICIAL MEMBER HON'BLE SMT. MALLIKA ARYA, ADMINISTRATIVE MEMBER Original Application No.200/605/2024 Rama Kant Tripathi, aged about 72 years, S/o Ram Gopal Tripathi, Retired as Senior Auditor, PAO(CORS) Signal Jabalpur, R/o H. No707, Indra Gandhi Ward, Gautam Ganj, Garha, Jabalpur M.P. PIN 482 003 -Applicant (By Advocate -Shri Kishore Roy) Versus
1. UNION OF INDIA, Through: Its Secretary, Ministry of Defence, South Block, New Delhi 110001
2. Controller General of Defence Accounts, Ulan Batar Road, Palam Delhi Cantt 110010
3. The Principal Controller of Defence Accounts (Pension), Draupatighat, Allahabad (U.P.) - 211 001
4. Controller of Defence Account, Ridge Road, Pachpedi, Lekha Nagar Jabalpur (M.Ρ.) - 482 001 Page 1 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 2
5. Junior Controller of Defence Account, PAO (CORPS) Signal, Jabalpur M.P. PIN 482 001 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/614/2024
1. Pooran Lal Jharia S/O Late K.P. Jharia, Aged about 69 years, Retired UDC, R/O H. No. 1219, Behind Prabhat School, Bada Patthar, Ranjhi, Jabalpur (MP)-482005 Mobile No. 62614 11477
2. Mahendra Kumar Sharma S/O Shri Paras Ram, Aged about 72 Years, Retired Belder HS I, R/O H. No.3657, Kanchanpur, Adhartal, Jabalpur-482004 Mobile No. 96699 39682 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Defence, Department of Defence Production, 44, Block N0.7, Type V, Lodhi Road Complex, Delhi-110003
2. CMD, Armoured Vehicles Nigam Limited, HVF Road, Bhaktavatsalapuram, Avadi, Chennai (TN)-600054
3. General Manager, Vehicle Factory, Jabalpur-482009
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/615/2024 Munna Lal Jharia S/O Late R. D. Jharia, Aged about 71 yrs, Retired Store Superintendent, R/O H.No. 968, Indra Gadhi Ward, Garha Bazar, Ramleela Maidan, Jabalpur (MP)-482003 Mobile No. 8319208719 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Union of India through its Secretary, Ministry of Defence, Department of Defence Production, 44, Block N0.7, Type V, Lodhi Road Complex, Delhi-110003 Page 2 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 3
2. Director General Ordnance, Directorate of Ordnance (Coordination & Services) Ayudh Bhawan, 10-A, S. K. Bose Road, Kolkata-700001
3. Commandant, Central Ordnance Depot, Jabalpur (MP)-482005
- Respondents (By Advocate -Shri N.K. Mishra) Original Application No.200/617/2024 Santosh Kumar Sharma S/O Shri Bhaiya Lal Sharma, Aged about 66 yrs, Retired Sub Postmaster, R/O Plot No.203, Subh City, Lamba Kheda, Bhopal (MP)-462038 Mobile No. 78691 41175
-Applicant (By Advocate -Shri J.B. Singh) Versus
1. Union of India through its Secretary, Ministry of Communications, Department of Posts, Dak Bhavan, 1, Sansad Marg, New Delhi-110001
2. Chief Postmaster General, Madhya Pradesh Circle, Bhopal- 462012
3. Sr. Superintendent of Post Offices, Bhopal Division, Bhopal-
462003 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/636/2024 1 Arun Kumar Joshi S/o Late B.R. Joshi, aged about 62 Years, Retired Sr. Audiror, R/o 134/A, Shakti Nagar, Gupteshwar. Behind Bhole Apartment, Giriraj Kishore Kapoor Ward. Jabalpur MP 482001 2 Dwarika Prasad Baghel S/o Jogiram Baghel, aged about 65 Years, Retired Sr. Auditor, R/o 16, Geet Vihar Colony. Opposite Samudayik Bhawan Ke Samne, Polipathar, Jabalpur MP 482001 3 Nakul Pradhan S/o Bidyadhar Pradhan aged about 62 Years, Retired Sr. Auditor, R/o Janhapara, via Attabira, District-Barharh, Odisha 768027 At present C/o 134/A, Shakti Nagar, Gupteshwar, Page 3 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 4 Behind Bhole Apartment, Giriraj Kishore Kapoor Ward, Jabalpur MP 482001 -Applicants (By Advocate -Shri A.V. Tiwari) Versus
1. Union of India, Through Secretary. Ministry of Defence, Government of India, New Delhi 110011
2. Controller General of Defence Accounts, (CGDA), Ulan Batar Road, Palam, Delhi Cantt. 110010
3. Controller of Defenance Accounts Jabalpur, Ridge Road, Lekha Nagar, Jabalpur (M.P.)-482001 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/695/2024 Santosh Agrawal S/o late P. S. Agrawal aged about 63 years occupation- retired S. S. Adhoc R/o H. N. 203 (B) Red. Tulip D B City Sachine Tendulkar Marg, Gwalior (M.P) Pin. 474011.
-Applicant (By Advocate -Shri Aniruddh Pandey) Versus
1. The Union of India, through the Secretary Ministry of Science and Technology, Technology Bhavan New Mehrauli Road New Delhi Pin -110016.
2. Secretary, Surveyor General of India, Head office, Hathibarkala Dehradun Uttarakhand Pin. 248001.
3. Director, Survey of India, Vijay Nagar Jabalpur District Jabalpur (MP) Pin. 482002.
4. Additional Surveyor General, Western Zone, Survey of India, Great arc Bhavan - 1, Sector - 10 Vidhyadhar Nagar, Jaipur, 302039 Rajasthan. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/731/2024 Page 4 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 5 Manoranjan Kumar Jain(M.K.Jain) Son of Late ShriR.K.Jain, agedabout60years. Occupation: Government retired employee, Resident of HIG-B-145 Dhanwantari Nagar Near Community Hall, Jabalpur (MP)-482003. -Applicant (By Advocate -Shri Ashish Vishwakarma) Versus
1. Union of India. Through its General Manager, West Central Railway, Indira Market, Jabalpur (M.р.) 482001.
2. Ministry of Railway through its Secretary, Rail Bhawan, New Delhi-110001.
3. The General Manager (P), West Central Railway, WCR Head Office, Opp. Indira Market, Civil Lines, Jabalpur-482001.
4. Principal Finance Advisor (PFA) West Central Railway. WCR Head Office, Opp. Indira Market, Civil Lines, Jabalpur-482001
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/735/2024 Shrikant Madhukar Zoldeo S/O Late Shri M. N. Zoldeo, Aged about 64 yrs, Retired Section Supervisor, R/O H. No.50, MIG-2 Hudco Colony, Bhilai Nagar, Durg (CG)-490009 Mobile No. 98264 68989
-Applicant (By Advocate -Shri J.B. Singh) Versus
1. Union of India through its Secretary, Ministry of Communications, Department of Posts, Dak Bhavan, 1, Sansad Marg, New Delhi-110001
2. Chief Postmaster General, Chhattisgarh Circle, Raipur-492001
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/736/2024 Page 5 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 6 Sushil Kumar Soni S/O Shri Shyam Sunder Soni, Aged about 64 yrs, Retired Supervisor SBCO, R/O Kamla Nehru Marg, Adarsh Typing Institute, Raghunathganj, Katni (MP)-483501 Mobile No. 83490 39345 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Union of India through its Secretary, Ministry of Communications, Department of Posts, Dak Bhavan, 1, Sansad Marg, New Delhi-110001
2. Postmaster General, Jabalpur Region, Jabalpur-482001
3. Senior Superintendent of Post Offices, Jabalpur Division, Jabalpur-482001 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/737/2024 Machcha Shankar S/O Late Shri Papaiya, Aged about 78 yrs, Retired Mail Overseer, R/O Village- Burundwada Semra, Ward No.9, Lalapura, Nandwana, Tahsil- Jagdalpur, Bastar (CG)-494001 Mobile No. 70678 49759 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Union of India through its Secretary, Ministry of Communications, Department of Posts, Dak Bhavan, 1, Sansad Marg, New Delhi-110001
2. Chief Postmaster General, Chhattisgarh Circle, Raipur-492001
3. Superintendent of Post offices, Bastar Division, Jagdalpur (CG)-
494001 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/740/2024 Page 6 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 7 Shri Sanat Kumar Shroti son of Late Shri Laxminarayan Shroti aged about 63 years, retired as Ex-Technical Officer, Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)-462016, Resident of C-73, Palace Orchard, Phase- III, Near Gurukripa Complex, Kolar Road, Bhopal (M.P.)-462042.
-Applicant (By Advocate -None) Versus
1. Union of India, Through its Secretary, Ministry of Agriculture, North Block, New Delhi - 110001
2. The Director General, Indian Council of Agricultural Research Krishi Bhavan, New Delhi-110001
3. Finance & Accounts Officer (Pension) Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)-
462016 - Respondents (By Advocate -Shri S.K. Mishra) Original Application No.200/741/2024 Smt. Mamta Shrivastava, W/o. Late Shri Navin Kumar Shrivastava, Aged about 70 years, House Wife Who Retired As Technical-1, O/o. Divisional Machine Engineer Carriage and Wagon (C&W), Katni. R/o. H.No. Flat No.402, Mony Height Near Mohana Mandi, Gate No.3 Scone Road Mansarovar Ext., Jaipur, (Rajasthan)- 302001. -Applicant (By Advocate -Shri Amardeep Gupta) Versus
1. Union of India, Through its General Manager, West Central Railway, Opposite Indira Market, Jabalpur-482001.
2. Divisional Railway Manager, Division Jabalpur, West Central Railway, Opposite Indira Market, Jabalpur-482001.
3. Divisional Machine Engineer, Carriage And Wagon Deptt., ROH Depot, New Katni - Respondents (By Advocate -Shri S.P. Singh) Page 7 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 8 Original Application No.200/743/2024
1. Dr. Ramesh Kumar Pajnoo son of Shri J.L. Pajnoo, aged about 65 years, retired as Chief Technical Officer, Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)- 462016, resident of A-202, Ashoka Enclave, Near Apsara Talkies, Raisen Road, Bhopal (M.P.)-462023.
2. Kamlakar Kawalkar son of late Shri S.T. Kawakami aged about 69 years, retired as Assistant Chief Technical Officer, Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)-462016, resident of E-3-258, Arera Colony, Bhopal (M.P.) 462016.
3. Anand Prakash Ekka son of late Shri Joachim Ekka. aged about 66 years, retired as Assistant, Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)-462016, resident of Flat No.B-5, Plot No.103-104, Madhuvan Park-2, Rajved Colony, Sector T, Kolar Road, Bhopal (M.P.). 462042.
4. Mahadeo Ram Lakra son of late Shri Bandhan Lakra aged about 66 years, retired as Technical Officer, Central Institute of Agricultural Engineering. Nabibagh, Berasia Road, Bhopal (M.P.)- 462016, resident of MIG-46, M-Sector, Ayodhya Nagar, By-pass Road, Bhopal (M.P.)-412041.
5. Smt. Asha Kudopa wife of Shri Rammulal Kudopa, aged about 64 years, retired as Assistant, Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)-462016, resident of Plot No.A/146, Ashwarya Apartment, House No.S/2, Sarvadharm Housing Society, A-Sector, Kolar Road, Bhopal (M.P.)-462042.
6. Smt. Vijay Lata Minj wife of Shri Isidor Minj, aged about 63 years, retired as Assistant, Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)-462016, resident of HIG-47, C-Sector, Ayodhya Nagar, Bhopal (M.P.)- 462041.
7. Anand Prakash Tirkey of Shri Alois Tirkey, aged about 68 years, retired as Assistant Administrative Officer, Central Institute of Agricultural Engineering. Nabibagh, Berasia Road, Bhopal (M.P.)-
Page 8 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 9462016, resident of H. No.106, Vardhman Green City, Narela Shankeri Ayodhya By-pass Road, Bhopal (M.P.)-462041.
-Applicants (By Advocate -Shri Amardeep Gupta) Versus
1. Union of India, Through its Secretary. Ministry of Agriculture, North Block, New Delhi 110001
2. The Director General, Indian Council of Agricultural Research Krishi Bhavan, New Delhi-110001
3. Finance & Accounts Officer (Pension) Central Institute of Agricultural Engineering, Nabibagh, Berasia Road, Bhopal (M.P.)-
462016 - Respondents (By Advocate -Shri S.K. Mishra) Original Application No.200/746/2024
1. Tapash Kumar Bhowmick S/o Late Shri N.C. Bhowmick aged about 76 years Occupation retired Officer Surveyor R/o-1139 Yadav Colony Jabalpur District Jabalpur (M.P) Pin 482001.
2. Chanchal Kumar Mukherjee S/O Late Shri J.K. Mukherjee aged about 69 years occupation retired Officer Surveyor R/o 963 Saket Extension Colony Champanagar Manegaon post office Khamriya Jabalpur District Jabalpur (M.P) PIN 482005. -Applicants (By Advocate -Shri Aniruddh Pandey) Versus
1. The Union of India, through the Secretary Ministry of Science and Technology, Technology Bhavan New Mehrauli Road New Delhi Pin -110016.
2. Secretary, Surveyor General of India, Head office, Hathibarkala Dehradun Uttarakhand Pin 248001.
3. Director, Survey of India, Vijay Nagar Jabalpur District Jabalpur (MP) Pin. 482002.
Page 9 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 104. Additional Surveyor General of India, Central zone Vijay Nager Survey of India Jabalpur District Jabalpur (MP) Pin 482002
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/749/2024
1. Mukesh Kumar S/O Late Sukh Lal Jain, Aged about 64 years. Retired Postal Assistant SBCO R/O Panch Sheel Colony, Mamta Nagar, Gali No.5, Rajnandgaon (C.G.)-491441 Mobile No. 91313 36094
2. Shiv Kumar Nagendra S/O Shri Jailal Prasad Nagendra, Aged about 62 years Retired Sub Postmaster, R/O H. No.130, Ward No:5, Mirritola (Purur), Tahsil- Gurur, District-Balod (C.G.)-491227 Mobile No. 96300 33081 -Applicants (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Communication, Department of Posts, Dak Bhavan, 1, Sansad Marg. New Delhi- 110001
2. Chief Postmaster General, Chhattisgarh Circle, Raipur-492001.
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/756/2024
1. Tulsidas S/o late Parmeshwar Deen, aged about 65 years occupation-retired Daftary R/o Village Kudi, Post Office, Madgudi. Tehsil Manpur District Umariya (M.P) Pin 482005.
2. Ram Krapal S/o late Dasrath, aged about 65 years occupation- retired Daffedar R/o House 205 Patan Raod Karmeta Road, Behind Society, Lamti, Jabalpur, District Jabalpur (M.P) Pin 482002.
3. Mohan Prasad S/o late Mandu Sahu, aged about 65 years occupation- retired Daffedar R/o Village & PO Harbado Tehsil Gopad Banas District Sidhi (MP) Pin. 486661 Page 10 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 11
4. Ram Milan Kuswaha S/o late Ganesh Prasad Kuswaha, aged about 69 years occupation- retired Khalasi R/o House 725 Shankar Nagar, Sohagi behind Hanuman Temple, Adhartal, Jabalpur District Jabalpur (M.P) Pin. 482002.
5. Brij Bashi S/o late Ram Sundar, aged about 69 years occupation- retired Khalasi R/o Village Laor kala Post office Devtalab District Maoganj (M.P) Pin. 486341.
6. Badri Prasad S/O late Sukhdev aged about 68 years, retired Khalasi, R/o behind Bajrang Nagar Society, Road, Karameta, District Jabalpur (M.P) Pin 482001
7. Ram Dhani Jaiswal S/o late Buddhi Prasad, Jaiswal aged about 65 years, retired Survey Assistant, R/o Village-Laur Tehsil - Devtalab District Maoganj (M.P) Pin 486341
8. Shyamal S/O Raman Jaiswal aged about 60 year retired MPS Daffedar R/O Village Sariha, Post Office Atwa, Thesil Churhat District Sidhi MP Pin 486661.
9. Shiv Prasad S/O Ram Bhajan aged about 63 years occupation- retired Daffedar R/o Village Kamarji, Paouha Tola Thesil Churhat District Sidhi MP Pin 486661. -Applicants (By Advocate -Shri Aniruddh Pandey) Versus
1. The Union of India, through the Secasting, Ministry of Science and Technology, Technology Bhavan New Mehrauli Road New Delhi Pin-110016.
2. Secretary, Surveyor General of India, Head office, Hathibarkala Dehradun Uttarakhand Pin 248001.
3. Director, Survey of India, Vijay Nagar Jabalpur District Jabalpur (MP) Pin. 482002.
4. Additional Surveyor General, Central zone Vijay Nagar Survey of India Jabalpur District Jabalpur (MP) Pin. 482002. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/757/2024 Page 11 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 12
1. Hari Narayan Parihar, S/o Late Shri B.L.Parihar, DOB- 23.06.1953, Mob. No. 8827529960, R/o-House No.58, Tularam Chowk Mukadam Ganj, Jabalpur - 482001 (M.P)
2. Phool Singh Sodha, S/o Late Shri Lalaram Sodha, DOB- 15.06.1954, R/o 783, Amanpur, Durga Mandir, Madan Mahal, Jabalpur- 482002 (Μ.Ρ). -Applicants (By Advocate -Shri Arun Nema) Versus
1. Union of India, Through its Secretary, Ministry of Statistics & Programme Implementation, Sardar Patel Bhawan Sansad Marg, New Delhi 110001
2. Additional Director General National Sample Survey Office (NASSO), (Field Operations Division), East Block 6 Level 4-7, R.K. Puram New Delhi 110001
3. Asst. Director Regional Office, MP (EAST) National Sample Survey Office, (NASSO), Field Operations Division (FOD), JDA Building 1st floor, Nagpur Road, Madan Mahal, Jabalpur- 482001 (Μ.Ρ.) - Respondents (By Advocate -Shri S.K. Mishra) Original Application No.200/758/2024 Mahesh Kumar Mehra, S/o late Shri Natthu Ram Mehra, aged about-66 years, Occupation- Retired Office Superintendent, R/o- Shrirang Colony, Budhwara Road, Plot по. 163, Narmadapuram, District- Narmadapuram (Μ.Ρ.).461001. -Applicants (By Advocate -Shri Mohan Lal Sharma) Versus
1. Union of India, Through its Secretary, Ministry of defense, B' Wing, Sena Bhawan, New Delhi-110011.
2. Ordinance Factory Board, through its Director General, Ayudh Bhawan, 10-A, S.K. Bose Road, Kolkata- 700001.
Page 12 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 133 General Manager, Ordinance factory, Itarsi, District- Itarsi (M.P.) 461122. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/766/2024 Dr. Ram Narayan Mishra S/O Late Shri Ram Lochan Mishra, Aged about 63 years, Retired TGT (Sanskrit), R/O H. No. 101, Omshiva Nagar, Nayapura, Gufamandir Road, Lalghati, Bhopal (MP)- 462030 Mobile No. 79998 27782 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Kendriya Vidyalaya Sangathan Through its Commissioner, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi-110016
2. Deputy Commissioner, Kendriya Vidyalaya Sangathan, Regional Office, Bhopal-462011
3. Principal, Kendriya Vidyalaya no.3, E.M.E. Centre, Bairagarh, Bhopal (MP)-462030. - Respondents (By Advocate -Shri Pankaj Dubey) Original Application No.200/769/2024 Smt. Archana Tiwari W/O Shri Prem Shankar Tiwari, Aged about 63 years, Retired PRT, R/O 131, APR Colony-1, Bilahari, Jabalpur (MP)-482020 Mobile No.94243 12986 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Kendriya Vidyalaya Sangathan Through its Commissioner, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi-110016
2. Deputy Commissioner, Kendriya Vidyalaya Sangathan, Regional Office, Jabalpur, GCF Estate, Jabalpur-482011
3. Principal, Kendriya Vidyalaya, C.M.M., Jabalpur (MP)-482001.
- Respondents (By Advocate -Shri S.P. Singh) Page 13 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 14 Original Application No.200/770/2024 Smt. Pratibha Verma W/O Shri Surendra Mohan Verma, Aged about 68 years, Retired TGT (Hindi), R/O Tower 2, Flat No.406, Samdariya Astha Nagar, Gwarighat, Jabalpur (MP)-482008 Mobile No.94070 59396 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Kendriya Vidyalaya Sangathan Through its Commissioner, 18, Institutional Area, Shaheed Jeet Singh Marg, New Delhi-110016
2. Deputy Commissioner, Kendriya Vidyalaya Sangathan, Regional Office, Jabalpur, GCF Estate, Jabalpur-482011
3. Principal, Kendriya Vidyalaya No.1, GCF, Jabalpur (MP)- 482001. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/771/2024 Chandrahas Dixit S/O Shri Suresh Chadnra, Aged about 69 yrs, Retired Office Superintendent, R/O H.No. G 3, Vikas Nagar, Sheopur 476337 Mobile No. 93033 98957 -Applicant (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Defence, Department of Defence Production, 44, Block N0.7, Type V, Lodhi Road Complex, Delhi-110003
2. CMD, Yantra India Limited, C/O The General Manager, Ordnance Factory, Ambakhari, Nagpur (MS)-440021
3. General Manager, Grey Iron Foundary, Jabalpur-482009
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/779/2024 Page 14 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 15 Dinesh Kumar, S/o Shri Purananand Tiwari, Aged about 68 Years, Occupation: Retired Government Employee, Date of retirement- 30.06.2016, R/o Ward No. 10, Gram Hirwara, Hirapur, Kaudia, Murwara, Katni (M.P.) 483501. -Applicant (By Advocate -Shri Akash Choudhary) Versus
1. Union of India Through its General Manager, West Central Railway, Zonal Head Quarter, Zone Jabalpur, Indira Market, Jabalpur (M.P.) 482001.
2. The Divisional Railway Manager, DRM Office, West Central Railway, Jabalpur (M.P.) 482001. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/780/2024
1. Ratnakar, S/o Late Shri Ramdulare, Aged about 64 Years, Occupation: Retired Government Employee, Date of retirement- 30.06.2020, R/o 1265, Baldikori Ke Dafai, Near Dr. A.K. Shukla, Shitlamai, Jabalpur (M.P.) 482001.
2. Ram Gupta, S/o Late Shri Kanheya Lal Gupta, Aged about 65 years, Occupation: Retired Government Employee, Date of retirement- 30.06.2019, R/o House No. 620, Khamariya, Pipariya, Khamaria, Jabalpur (M.Ρ.) 482005. -Applicants (By Advocate -Shri Akash Choudhary) Versus
1. Union of India, Through its Secretary, Ministry of Defense Production, Raksha Bhawan, South Block, New Delhi 110001.
2. The Director General Ordinance (C&S) Directorate of Ordinance (C&S) 10-A S.K. Bose Road, Kolkata (WB) 700001
3. The Chief General Manager, Ordnance Factory, Khamaria Jabalpur (MP) 482011 . - Respondents (By Advocate -Shri S.P. Singh) Page 15 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 16 Original Application No.200/782/2024
1. Asit Kumar Basu, aged about 74 years, S/o Late N.K. Basu, Retired as JWM, GCF, Jabalpur, R/o603, Champanagar, Manegaon, Khamaria, Jabalpur (M.P.) - 482 005
2. Darshan Kunde, aged about 67 years, S/o Late Kallo, Retired as-HS-II, GCF, Jabalpur, R/oH.No. 1023, Near Police Quarter, Belbagh, Jabalpur (M.P.) 482 001
3. Harish Chandra Jha, aged about 68 years, S/o Late Mihi Lal Jha, Retired as Machinist HS-I, VFJ, R/o H.No.2068, New Shobhapur, Madai, VFJ, Jabalpur (M.P.) 482 009
4. Magan Prasad Rajak, aged about 69 years, S/o Late Ram Prasad Rajak, Retired as Welder, HS-II, VFJ, R/o-H.No.2191/2B, Purana Shobhapur, Behind Panehara Petrol Pump, Gokalpur, Jabalpur (M.Ρ.) - 482 011
5. Pullala Satyawati, aged about 69 years, W/o P.N. Rao Sharma, Retired as Medical Asstt., VFJ, R/oQrt. No.3192, Type-3, Near Kala Mandir, VFJ Estate, Sector-1, Madhai, Jabalpur (M.Ρ.) - 482 009
6. Jai Singh Thakur, aged about 67 years, S/o Late Narayan Singh Thakur, Retired as Office Supdt., VFJ, R/oPlot No.236, Part-2, Phase-2, Chetanya City, Tilhari, Bilhari, Jabalpur (M.P.) 482020.
7. Jethu Lal Kol, aged about 63 years, C/o Jageshwar Prasad Kol, Retired as Ambulance Driver, GIF, R/o1353, Sai Dham Colony, Nanak Nagar, Manegaon, Khamaria, Jabalpur (M.P.)-482 005
8. Prem Shankar Ahirwar, aged about 66 years, S/o Late Imrat Lal Ahirwar, Retired as Examiner HS-II, GIF, R/oH.No.254/350, Gram Karondi, Ranjhi, Gokalpur, Jabalpur (M.P.) 482 011
9. Indra Pal Singh, aged about 66 years, S/o Late Vishram Singh, Retired as Machinist HS-I, 506, Army Base Workshop, Jabalpur, R/oH.No. 1061/1, Bihari Nagar, Lalmati, Siddhababa Ward, Kanchghar, Jabalpur (M.P.) - 482 001
10. Vijay Ram Dubey, aged about 61 years, S/o Late Ram Swaroop Dubey, Retired as Supdt. Engg., 3 EME Centre, Bhopal, Page 16 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 17 R/o-Flat No.G-1, Vaishali Hills View Apartment, B-20, Vijay Nagar, Lalghati, Huzur, Nayapura, Bhopal (M.P.) 462 030
11. Shyam Lal, aged about 68 years, S/o Late Balla Prasad, Retired as - Carpenter Mate, COD, R/o Ward No. 19, Near Kundam Bus Stand, Balla Kirana Store, Gram-Post Kundam, Kundam, Jabalpur (M.P.) 483 110
12. Prem Kumar, aged about 69 years, S/o Late Jay Shankar, Retired as LHF, COD, R/oH.No.1759, Sanjay Gandhi Ward, Near High Court, Jabalpur (M.P.) - 482 007
13. Uma Bai Jatav, aged about 57 years, Wd/o Late Narayan Prasad, Narayan Prasad Retired as - Bootmaker, GCF, R/o15/2, Sindi Camp, Badi Madar Tekri, Radhakrishna Ward, Jabalpur (M.P.) - 482 001 -Applicants (By Advocate -Shri Gautam Prasad) Versus
1. UNION OF INDIA, Through: Its Secretary, Ministry of Defence, Department of Defence Production, South Block, New Delhi - 110 001
2. Chairman/Director General, Ordinance Factory Board, 10-A, Shahid Khudi Ram Bose Marg, Kolkata - 700 001 (W.B.)
3. The Principal Controller of Defence Accounts (Pension), Draupatighat, Allahabad (U.P.) - 211 001
4. Sr. General Manager, Gun Carriage Factory, Jabalpur (M.P.) - 482 011
5. Sr. General Manager, Vehicle Factory, Jabalpur (M.P.) 482 009
6. The General Manager, Grey Iron Foundry, Jabalpur (M.P.) 482 009
7. The Commandant, 506, Army Base Workshop, Jabalpur (M.Ρ.) - 482 005
8. The Commandant, 3 EME Centre, Bairagarh, Bhopal (M.P.) - 462 030 Page 17 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 18
9. The Commandant, Central Ordnance Depot, Jabalpur (M.Ρ.) - 482 001 . - Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/786/2024
1. DILARAM DADHORE S/O KALI RAM, EX DY STATION MANAGER COMMERCIAL ITARSI, DATE OF BIRTH-23-06-1964 DATE OF RETIREMENT-30-06-2024, RESIDENT OF OWN HOUSE NO-C/35, VENKATESH NAGAR NEAR 12 BUNGLOW, ITARSI, DISTRICT-NARMADAPURAM (HOSHAGABAD) M.P. PIN CODE-461115, MOBILE NO-6266403886.
2. YOGENDRA KUMAR JOSHI S/O M.LJOSHI, EX CHIEF HEALTH INSPECTOR BINA, DATE OF BIRTH-13-06-1957, DATE OF RETIREMENT-30-06-2017, RESIDENT OF OWN HOUSE, GANDHI WARD, BEHIND ICE FACTORY BINA PIN CODE- 470113 DISTRICT-SAGAR M.P. MOBILE NO-7974105269.
3. RAJESH KUMAR SHARMA S/O DEVIPRASAD SHARMA, EX COMMERCIAL SUPERVISIOR ITARSI, DATE OF BIRTH-01-07- 1964, DATE OF RETIREMENT-30-06-2024, RESIDENT OF HOUSE NO-250 PRASAD BHAVAN PRATAPPURA MALVIYA GANJ ITARSI DISTRICT-NARMADAPURAM, MOBILE NO- 7987969197. PIN-CODE-461115. -Applicants (By Advocate -Shri S.K. Dagor is on adjustment) Versus
1. UNION OF INDIA through GENERAL MANAGER WEST CENTRAL RAILWAY, HQ, INDIRA MARKET JABALPUR M.P. 482001.
2. PRINCIPLE CHIEF PERSONNEL OFFICER GENERAL MANAGER OFFICE OLD BUILDING WEST CENTRAL RAILWAY, HQ, INDIRA MARKET JABALPUR Μ.Ρ. 482001.
3. DIVISIONAL RAILWAY MANAGER, DRM OFFICE, NEAR RANI KAMLAPATI RAILWAY SATAION, HABIBGANJ BHOPAL M.P.462016 Page 18 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 19
4. Sr. DIVISIONAL PERSONNEL OFFICER, DRM OFFICE NEAR RANI KAMLAPATI RAILWAY STATION, HABIBGANJ BHOPAL, M.P. PIN CODE-462016 - Respondents (By Advocate -Shri N.K. Mishra) Original Application No.200/1033/2024 (1) Suresh Chandra Dhaneria S/O Late Shri Gangaram ji, Aged about 68 years, Retired Postman, R/O Village- Kesharipura, Post- Sanwer, District- Indore (MP) -453551 Mobile No. 97130 83870 (2) Dinesh Vaishnav S/O Late Shri Murli Das, Aged about 72 Years, Retired Postman, R/O Village- Kesharipura, Post- Sanwer, District- Indore (MP) -453551 Mobile No. 88274 04196 -Applicants (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Communications, Department of Posts, Dak Bhawan, 1,Sansad Marg, New Delhi- 110001
2. Postmaster General, Indore Region, Indore 452001 Page 19 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 20
3. Senior Superintendent of Post offices, Indore City Division, Indore 452007 - Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1035/2024 Rameshwar Das Soni S/O Late Purushottam Das Soni, Aged about 69 years, Retired Chargeman (NT-OTS), R/OD-13, Samdariya Adarsh Complex, Cherital, Jabalpur (MP)- 482002 Mobile No. 96695 12712 -Applicants (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Defence, Department of Defence Production, 44, Block N0.7, Type V, Lodhi Road Complex, Delhi-110003
2. CMD, Yantra India Limited, C/O The General Manager, Ordnance Factory, Ambakhari, Nagpur (MS)-440021
3. General Manager, Grey Iron Foundary, Jabalpur-482009
- Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1054/2024
1. Sone Lal, aged about 74 years, S/o Late P.C. Jhariya, Retired as Chargeman, R/oH.No. 1585, post Ajad Nagar, Ambedkar Ward, Ranjhi, Jabalpur (M.Ρ.) - 482 001
2. Shyama Devi, aged about 68 years, Wd/o Late Subhash Chandra Vishwakarma, Retired as Carpenter, R/o-87, Ganjipura, Shrinath Ki Talaiya, Ram Manohar Lohiya Ward, Jabalpur (M.Ρ.) - 482 001 -Applicants (By Advocate -Shri Gautam Prasad) Versus Page 20 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 21
1. UNION OF INDIA, Through: Its Secretary, Ministry of Defence, Department of Defence Production, South Block, New Delhi - 110 001
2. Chairman/Director General, Ordinance Factory Board, 10-A, Shahid Khudi Ram Bose Marg, Kolkatta - 700 001 (W.B.)
3. The Principal Controller of Defence Accounts (Pension), Draupatighat, Allahabad (U.P.) - 211 001
4. The Commandant, Central Ordnance Depot, Jabalpur (M.P.) - 482 001 - Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1055/2024 Hariram Sharma, S/o. Shri Dasrath Sharma, Aged About 61 years, Retired Loco Pilot Mail Express, O/o. Chief Crew Controller Shahdol, PPO No. 20237340200155, R/o. Ward No. 23, H.No. 273, Matni Tola, Shahdol (Μ.Ρ.)-484001. -Applicants (By Advocate -Shri Amardeep Gupta) Versus
1. Union of India, Through its General Manager, South East Central Railway, Headquarter, General Managers' Office, Near Railway Station Bilaspur, New Zonal Building, Bilaspur-495004.
2. Divisional Railway Manager, Division Bilaspur, South East Central Railway, Near Railway Station Bilaspur, Bilaspur-495004.
3. Sr. Divisional Personnel Manager, Division Bilaspur, South East Central Railway, Near Railway Station Bilaspur, Bilaspur-495004.
4. Sr. Divisional Finance Manager, DRM Office building East Central Railway Near Railway Station Bilaspur Bilaspur 495004
- Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1063/2024 Page 21 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 22
1. M. Rama Rao, S/o. Shri M. Appal Swami, Aged About 63 years, Retired Technician Grade-2, O/o. Sr. Section Engineer (O.P.), Shahdol, PPO No. 20217340200218, R/o. Old RTO Office, Jain Colony, Shahdol (M.P.)-484001.
2. Om Prakash, S/o. Shri Laxman Prasad, Aged About 64 years, Retired Fitter MCM, O/o. TRD, PSI, Shahdol, PPO No. 20207340200191, R/o. Near Patel School, Singhpur Road, Shahdol (M.P.)-484001.
3. Yadav Rao Maturkar, S/o. Shri Bhaskar Rao Maturkar, Aged About 70 years, Retired Mail Express Guard, O/o. Operating Shahdol, PPO No. 20147340200175, R/o. Ward No. 21, Putti Wada, Singhpur Road, Shahdol (M.P.)-484001.
4. M. Prasad Rao, S/o. Shri Malla Reddy Ramakrishna Rao, Aged About 70 years, Retired Senior Goods Guard, O/o. Operating Shahdol, PPO No. 3502160100025714, R/o. Ward No. 21, Krishna Colony, Shahdol (M.P.)-484001.
5. Azhar Hussain, S/o. Sheikh Abdul Rahim, Aged About 64 years, Retired Office Assistant, O/o. Sr. DEE Electrical OP, Shahdol, PPO No. 20207340200167, Anand Kirana Stores, Near Devraaj Bhawan, Bilaspur (C.G.)-495004
6. Ram Kumar Sarkar, S/o. Late Shri Bijoy Kumar Sarkar, Aged About 66 years, Retired Technician Grade-3, O/o. Sr. Section Engineer (O.P.), Shahdol, R/o. Flat No. 426, Block-B, Third Floor, Sai Bhumi Gurunanak Chowk. Near Torba Mitra Hospital, Bilaspur (C.G.)-495004. -Applicants (By Advocate -Shri Amardeep Gupta) Versus
1. Union of India, Through its General Manager, South East Central Railway. Headquarter, General Managers Office, Near Railway Station Bilaspur, New Zonal Building, Bilaspur-495004.
2. Divisional Railway Manager, Division Bilaspur. South East Central Railway, Near Railway Station Bilaspur, Bilaspur-495004.
3. Sr. Divisional Personnel Manager, Division Bilaspur, South East Central Railway, Near Railway Station Bilaspur, Bilaspur-495004.
Page 22 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 234. Sr. Divisional Finance Manager, DRM Office Building, South East Central Railway, Near Railway Station Bilaspur, Bilaspur- 495004. - Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1075/2024 Indra Kumar Sahu, S/o Late Shri A.L. Sahu, aged about 66 years, Occupation- Retired Govt. Servant, R/o 29, Ahinsa Chowk, Vijay Nagar, Samtaji Colony, Main Road, Jabalpur, District Jabalpur (MP)-482002 Aadhar No. 802545636327 -Applicants (By Advocate -Shri C.P. Khare) Versus
1. Union of India, Through the Secretary, Ministry of Defence South Block, New Delhi -110001
2. O.I.C. Executive Director, Gun Carriage Factory, Jabalpur- 482004 (MP)
3. The Secretary, Ministry of Personnel Public Grievances & Pension, Department of Personnel Training (DOPT), North Block, New Delhi-110001. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1076/2024 Sujata Chowdhury, aged about 72 years, W/o B.K. Chowdhury, Retired as Senior Auditor, Gun Carriage Factory Jabalpur, R/o17/A Vatika Vihar, near Saket Nagar Jabalpur Μ.Ρ. 482 005-Applicants (By Advocate -Shri Kishore Roy) Versus
1. UNION OF INDIA, Through: Its Secretary, Ministry of Defence, Department of Defence Production, South Block, New Delhi - 110 001
2. Chairman/Director General, Ordinance Factory Board, 10-A, Shahid Khudi Ram Bose Marg, Calcutta 700 001 (W.B.) Page 23 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 24
3. The Principal Controller of Defence Accounts (Pension), Draupatighat, Allahabad (U.P.) - 211 001
4. Sr. General Manager, Gun Carriage Factory, Jabalpur (M.P.) -
482011 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1077/2024
1. Kewal Lahanu Humne, S/o Late Lahanu Shivaram Humne, Aged about 64 years, Occupation Retired Central Government Employee (Retired from Ordnance Factory Itarsi), R/o H.No. 72, Gupte Layout, Parsodi, Post Thana (Jawahar Nagar) Tahsil and District Bhandara (Maharashtra)-441906
2. Sumanlal, S/o Late Babulal Kushwaha, Aged about 64 years, Occupation Retired Central Government Employee, R/o Ward-13, Bankhedi, Tahsil Bankhedi, District Narmadapuram (M.P.) -461990
3. Devi Singh Pradhan, S/o Late Babulal, Aged about 64 years, Occupation Retired Central Government Employee, R/o Q.No. 3325/C, Type-C, Ayudh Nagar, Itarsi, District Narmadapuram (M.P.)-461111 4
4. Kailash Chandra Upadhyay, S/o Shri M.R. Upadhyay, Aged about 63 years, Occupation Retired Central Government Employee, R/o H.NO. D-102, Lane No. 16, New Minal Residency, J.K. Road, Bhopal (M.P.)-462023 -Applicants (By Advocate -Shri Soumitra Kumar Dubey) Versus
1. Union of India, Through Secretary Ministry of Defense, South Block, New Delhi-110001
2. The Director General, Directorate of Ordnance Factories (C&S), Ayudh Bhawan, 10 A.S.K. Bose Road, Kolkata 700001 4
3. The Chief General Manager, Ordnance Factory Itarsi, District Narmadapuram (Μ.Ρ.)-461111 - Respondents (By Advocate -Shri S.P. Singh) Page 24 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 25 Original Application No.200/1084/2024
1. Kanchhedi Lal Patel, S/o Late Sharda Prasad Patel, aged about 76 years, Occupation Retired Senior Auditor ACP, R/o 1678/2, Saraswati Colony, Cherital Ward, Jabalpur, Distt. Jabalpur (M.P.) - 482001.
2. Ravindra M. Panchbhai, S/o Late Manohar Panchbhai, aged about 72 years, Occupation Retired Senior Auditor ACP, R/o Koushalya Exotica, Near Jupiter School, Vijay Nagar, Jabalpur, Distt. Jabalpur (M.P.) - 482002.
3. Narayan Singh Thakur, S/o Late Chhikodi Lal Thakur, aged about 77 years, Occupation Retired Senior Auditor ACP, R/o Veer Savarker Ward, Gulaua Chowk, B.T. Marg Garha Purwa, Jabalpur. Distt. Jabalpur (M.P.) - 482003.
4. Sunder Lal Koshta, S/o Late D.K. Koshta, aged about 76 years, Occupation Retired Senior Auditor, R/o 153, North Miloniganj, Govind Vallabh Panth Ward, Jabalpur, Distt. Jabalpur (M.P.) - 482001. -Applicants (By Advocate -Shri Shailendra Singh) Versus
1. Union of India, through its Secretary, Ministry of Defence, Department of Defence Production, 44, Block No.7, Type-V, Lodhi Road Complex, Delhi-110003.
2. The Principal Controller of Defence Accounts (Pension). Defence Draupatighat, Allahabad (U.P.)-211001.
3. The Chairman/Director General, Ordnance Factory Board (OFB). Ordinance Factor Board, 10-А, Shahid Khudi Ram Bose Marg, Calcutta (W.B.) - 700 001.
4. Senior General Manager/Account Officer, Vehicle Factory Jabalpur, Defence Production Vehicle Factory Jabalpur (M.P.) - 482009. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1091/2024 Page 25 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 26 Ram Salone Kushwaha S/o Ram Nihore, Age about 60 yrs Occupation: Retired Cook R/O: House No. 5481, Lalmati Chandmari Talayia Seth Govind das Ward- District: Jabalpur (M.P.) PIN CODE :- 482001. -Applicant (By Advocate -Shri Manoj Kushwaha) Versus
1. UNION OF INDIA, Through its Commandant, 1 Technical Training Regiment, 1STC., Jabalpur. JABALPUR (M.P.). PIN CODE-901124. C/O 56 ΑΡΟ
2. CIVIL ADM 1 Technical Training Regiment, 1STC., Jabalpur. JABALPUR (M.P.). PIN CODE-901124. C/O 56 ΑΡΟ
3. Principal Controller, Defence Accounts (Pensions), (Allahabad) Prayagraj (U.P.). - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1096/2024
1. Ramesh Prasad Burman, S/o Shri Sukhi Prasad Burman, aged about 60 years, Occupation Retired Senior Technician (Fitter)/Mechanical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o H. No. G-29, Vardhman Green Park, Ashoka Garden, Bhopal (MP) 462023. Mob: 9229227189
2. Prem Narayan, S/o Shri Ram Lal, aged about 60 years, Occupation Retired Senior Technician (Fitter)/ Mechanical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o H. No. 53, Gali No.7, Navjeevan Colony, Chhola Dussera Maidan, Bhopal (MP)-462010.
3. Ghanshyam Rathore, S/o Shri Ghutu Ram Rathore, aged about 60 years, Occupation Retired Senior Technician (Carpenter)/Mechanical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o H. No. D-397, Old Minal Residency, JK Road, Govindpura, Bhopal (MP)-462023.
4. Sunil Kumar Bajpai, S/o Shri Mahesh aged about 60 years. Occupation Retired Technician-1 (Carpenter)/Mechanical Coach Rehabilitation Work Shop, West Central Railway/ Bhopal R/o H. No. MG-111, Indus State, Karariya Farm, Bhopal (MP)-462010.
Page 26 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 275. Chitrasen Makway, S/o Shri C. S. Makway, aged about 60 years, Occupation Retired. Senior Technician (Elect)/Electrical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o MIG-133, Bhawani Dhan, Phase-1, Ayodhya Bypass Road, Bhopal (MP)-462041.
6. Shiv Kumar Sharma, S/o Shri Kedar Sharma, aged about 60 years, Occupation Retired Senior Technician (Carpenter)/ Mechanical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o H. No. 1263, Bihari Mohalla, Khushipura, Chandbad, Near Hanuman Mandir, Bhopal (MP)-462010.
7. Ramavtar, S/o Shri Ramnath, aged about 60 years, Occupation - Retired Senior Technician (Fitter)/Mechanical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o H.No.1180, Shiv Nagar Ward 73, Phase-3, Huzur, Bhopal (MP) - 462010.
8. Smt. Sadhna Jha, W/o Shri (Late) Umesh Chand Jha, aged about 60 years, Occupation -Retired Technician (Carpenter)/ Mechanical, Coach Rehabilitation Workshop West Central Railway/ Bhopal R/o H.No.2795/14B, Naveen Sharda Colony Ward No.60, Nirmal Chand Jain Kanchanpur, Adhartal, Jabalpur (MP)- 482004.
9. Jagdish Chandra Chaturvedi, S/o Shri Perma Nand Chaturvedi, aged about 60 years, Occupation Retired Junior Engineer (Elect)/Electrical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o H.No.781, Phase-2, Jind Baba Road, Near New Rose School, Shiv Nagar, Huzur, Bhopal (MP) -462010.
10. Vinod Kumar Nagayach, S/o Shri Har Govind, aged about 60 years, Occupation Retired Senior Section Engineer (Elect)/Electrical, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o 14, Sagar State, Ayodhya By Pass Road, Huzur, Bhopal (MP)-462041.
11. Subhash Chandra Jain S/o Shri Komal Chandra Jain, aged about 60 years, Occupation Retired Chief Office Superintendent/Personnel, Coach Rehabilitation Work Shop, West Central Railway/ Bhopal, R/o H.No.74, Shankaracharya Nagar, Behind Habibiya School, Railway Station Area, Huzur, Bhopal (MP)-462010.
Page 27 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 2812. Ram Narayan Malviya, S/o Shri (Late) Nathu Ram Malviya, aged about 61 years, Occupation Retired Senior Technician (Welder)/ Mechanical / Coach (Rehabilitation Work Shop, West Central Railway/ BHOPAL R/o H. No. A-66, Navin Nagar, Near Bhopal Academy School, Bhopal (MP)-462010. -Applicants (By Advocate -Shri Dharmanshu Singh) Versus
1. Union of India, through its General Manager, West Central Railway HQ, G.M's. Office, Indira Market Jabalpur (M.P.) PIN - 482001.
2. The Chief Workshop Manager (CWM), Coach Rehabilitation Work Shop (CRWS), West Central Railway, Nishatpura, Bhopal O/o Chief Workshop Manager, Coach Rehabilitation Work Shop (CRWS), West Central Railway/ Bhopal, (M.P.) PIN 462010.
3. The Deputy Financial Advisor & Chief Accounts Officer (Dy. FA & CAO), Coach Rehabilitation Work Shop (CRWS), West Central Railway, Nishatpura, Bhopal O/o Chief Workshop Manager, Coach Rehabilitation Work Shop (CRWS), West Central Railway/ Bhopal, (M.P.) PIN 462010.
4. The Deputy Chief Personnel Officer (Dy.CPO), Coach Rehabilitation Work Shop (CRWS), West Central Railway, Nishatpura, Bhopal O/o Chief Workshop Manager, Coach Rehabilitation Work Shop (CRWS), West Central Railway/ Bhopal, (M.P.) PIN 462010. - Respondents (By Advocate -Shri P.K. Chourasia) Original Application No.200/1101/2024
1. Rajendra Prasad Gaur, S/o Late Shri Ishwari Prasad Gaur, aged about 60 years, Occupation Retired Junior Engineer (Electrical)/TRS, West Central Railway, Bhopal Division R/o P.No.404, F.No.2, Rajani Apartment, VTC Anand Nagar, PO Piplani, Tehsil Huzur, Bhopal (MP) PIN 462021. Mob. 7000262059.
2. Bhal Chandra Wane, S/o Late Shri Madhukar Wane, aged about 60 years, Occupation Retired Senior Section Engineer Page 28 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 29 (Electrical)/TRS, West Central Railway, Bhopal Division, R/o Mohalla Rajpura, Burhanpur (MP) PIN 462021.
3. Vijay Mohan Parashar, S/o Late Shri Krishan Parashar, aged about 60 years, Occupation Retired Senior Technician/TRS, West Central Railway, Bhopal Division, R/o Panda Pura, Ganj Basoda, Distt. Vidisha (M.P.) PIN 464221.
4. Ramesh Chandra Tank, S/o Shri Jagdish Chandra Tank, aged about 62 years, Occupation Retired Senior Technician (TRS), West Central Railway, Bhopal Division, R/o Rajendra Prasad Ward-18, LIG-134, Near Bhatiya School, Harda (M.P.) PIN 461331.
5. Ramesh Chandra, S/o Late Shri Jamuna Prasad, aged about 62 years, Occupation Retired Welder-1 (TRS), West Central Railway, Bhopal Division, R/o H.No.11, Bank Colony, Ward No.17, Surajganj, Itarsi (MP) 4611111
6. Jeewan, S/o Shri Shantaram Gahukar, aged about 60 years, Occupation - Retired Senior Technician (TRS), West Central Railway, Bhopal Division, R/o Behind Ashirwad Mangal Karyalaya, Bramhni Fata Kalmeshwar, Nagpur (MH)-441501
7. Suresh Prasad Dubey, S/o Shri Balram Prasad Dubey, aged about 60 years, Occupation Retired Senior Technician (TRS), West Central Railway, Bhopal Division, R/o H.No.62, Gali No.2, Semra Gate, Durga Nagar, Chandbad, Huzur, Bhopal (M.P.) 462010.
8. Narendra Sen, S/o Late Shri Ram Krishna Sen, aged about 60 years, Occupation Retired MCM (TRS), West Central Railway, Bhopal Division, R/o Maa Jageshwari Colony, Gandhi Ward, Gali No.4, Bina, Distt. Sagar (M.P.) 470113. -Applicants (By Advocate -Shri Dharmanshu Singh) Versus
1. Union of India, through its General Manager, West Central Railway HQ, G.M's. Office, Indira Market Jabalpur (M.P.) PIN- 482001
2. The Divisional Railway Manager (DRM), West Central Railway, Bhopal Division, 0/0 Divisional Railway Manager, DRM Road, Bengali Colony, N-2, Habibganj, Bhopal, Madhya Pradesh 462024 Page 29 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 30
3. The Senior Divisional Finance Manager (Sr.DFM)/ ADFM, West Central Railway, Bhopal Division, O/o Divisional Railway Manager, DRM Road, Bengali Colony, N-2, Habibganj, Bhopal, Madhya Pradesh 462024
4. The Senior Divisional Personnel Officer (Sr.DPO), Bhopal Division, West Central Railway, Bhopal Division, O/o Divisional Railway Manager, DRM Road, Bengali Colony, N-2, Habibganj, Bhopal, Madhya Pradesh 462024
5. The Senior Divisional Electrical Engineer (TRS), West Central Railway, Itarsi, Bhopal Division, O/o Senior Divisional Electrical Engineer (TRS), Itarsi, Distt. Hoshangabad (M.P.) 4611111.
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1102/2024
1. Sanjay D. Kuyare, S/o Late Shri Dnyaneshwar Kuyare, aged about 62 years, Occupation Retired Senior Section Engineer/Tele., West Central Railway. Bhopal Division, R/o LIG-B/12, Nyas Colony, Itarsi, Distt. Hoshangabad (MP) 461111. Mob.9406944505
2. Itaha Mohanlal Sharda Prasad, S/o Shri Sharda Prasad Itaha, aged about 62 years, Occupation Retired Senior Technician (Telecom Maintainer), West Central Railway, Bhopal Division, R/o C-30, Vardhman Green Park, Ashoka Garden, Bhopal (MP) PIN 462023
3. Mansaram Nandram, S/o Shri Nandram, aged about 64 years, Occupation - Retired Senior Signal Maintainer, West Central Railway, Bhopal Division R/o Ward No 32 Sidhivinayak Colony Chhipaner Road, Harda (M.P.) PIN-461331 -Applicants (By Advocate -Shri Dharmanshu Singh) Versus
1. Union of India, through its General Manager, West Central Railway HQ, G.M's. Office, Indira Market Jabalpur (M.P.) PIN- 482001.
Page 30 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 312. The Divisional Railway Manager (DRM), West Central Railway, Bhopal Division, Divisional Railway Manager, DRM Rd, Bengali Colony, N-2. Habibganj, Bhopal, Madhya Pradesh 462024
3. The Senior Divisional Finance Manager (Sr.DFM), West Central Railway, Bhopal Division, 0/0 Divisional Railway Manager, DRM Rd, Bengali Colony, N-2, Habibganj, Bhopal, Madhya Pradesh 462024
4. The Senior Divisional Personnel Officer (Sr.DPO), Bhopal Division, West Central Railway, Bhopal Division, O/o Divisional Railway Manager, DRM Rd, Bengali Colony, N-2, Habibganj, Bhopal, Madhya Pradesh 462024
5. The Senior Divisional Signal & Telecommunication Engineer (Co), West Central Railway, Bhopal Division, O/o Divisional Railway Manager, DRM Rd, Bengali Colony, N-2, Habibganj, Bhopal, Madhya Pradesh 462024 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1103/2024
1. Goutam Kumar Bataw, S/o Late Shri Lakhan Lal, aged about 63 years, Occupation - Retired Chief Office Superintendent (Mechanical)/DRM's Office, West Central Railway, Bhopal Division, R/o H.No.41, Vineet Kunj Colony, Akbarpur, Kolar Road, Bhopal (MP) PIN 462042. Mob: 7471116725
2. Ram Swaroop Dubey, S/o Shri Jamna Prasad Dubey, aged about 61 years, Occupation Retired Senior Section Engineer (Electrical)/TL Bina/West Central Railway, Bhopal Division, R/o Village & Post - Narioli, Distt. Sagar (MP) PIN 470115.
3. Amin Khan, S/o Shri Rustam Khan, aged about 64 years, Occupation Retired Cabinman/Operating Itarsi/ West Central Railway, Bhopal Division, R/o H.No.38/1, Arjun Gali, Ward No.2, Old Itarsi, Shashtri Nagar, Itarsi, Distt. Narmadapuram (Hoshangabad) (MP) PIN 461111.
4. Duli Chand Sharma, S/o Shri Babu Lal Sharma, aged about 61 years, Occupation Retired Senior Technician (Electrical)/ TL Rani Kamlapati, Bhopal/ West Central Railway, Bhopal Division, R/o Page 31 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 32 H.No.P-34/A, Mahanagar Colony, Rishipuram Phase-2, BDA Road, Khajuri, PO Vidya Vihar, Bhopal (MP) PIN 462002.
5. Damodar, S/o Shri Mohan Lal, aged about 60 years, Occupation Retired Technician-III (Electrical)/TL Bina/ West Central Railway, Bhopal Division, R/o Dhakke Ke Pass, Bhagat Singh Ward, Bina, Distt. Sagar (MP) PIN 470113.
6. Ram Gopal, S/o Shri Shiv Shanker, aged about 60 years, Occupation Retired Senior Technician (Electrical)/OSM Bina/West Central Railway, Bhopal Division, R/o Village Gullawa, Gupta Garden, Bina, Distt. Sagar (MP) PIN 470113.
7. Vakeel, S/o Shri Sheikh Hakeem, aged about 60 years, Occupation Retired Technician-1 (Electrical)/OSM Bina/West Central Railway, Bhopal Division, R/o Village Mudara, Jharuakheda Chandaman, Chandmau, Distt. Sagar (MP) PIN 470113.
8. Imam Khan, S/o Late Shri Sultan Khan, aged about 60 years, Occupation - Retired Hospital Attendant (Medical)/Hospital Bina/ West Central Railway, Bhopal Division, R/o Shivaji Ward, Near Raza Masjid, Bina, Distt. Sagar (MP) PIN 470113. -Applicants (By Advocate -Shri Dharmanshu Singh) Versus
1. Union of India, through its General Manager, West Central Railway HQ, G.M's. Office, Indira Market Jabalpur (M.P.) PIN - 482001.
2. The Divisional Railway Manager (DRM), O/o Divisional Railway Manager, DRM Rd, Bengali Colony, N-2, Habib Ganj, Bhopal, Madhya Pradesh 462024.
3. The Senior Divisional Finance Manager, (Sr.DFM)/ADFM, West Central Railway, Bhopal Division, O/o Divisional Railway Manager, DRM Rd, Bengali Colony, N-2, Habib Ganj, Bhopal, Madhya Pradesh 462024.
4. The Senior Divisional Personnel Officer (Sr.DPO), West Central Railway, Bhopal Division, DRM's Office, DRM Rd, Bengali Colony, N-2, Habib Ganj, Bhopal, Madhya Pradesh 462024.
Page 32 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 33- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1137/2024
1. Ramesh Kumar Shrivastava, aged about 61 years, S/o Late A.B. Shrivastava, Retired as MCM, VFJ, R/oC/o Awadh Bihari Shrivastava, 2081/RS, Adrash Nagar, Adhartal, Shaheed Abdul Hameed Ward, Jabalpur (M.Ρ.) - 482 004
2. Ramesh Kumar, aged about 62 years, Wd/o Late Rajabhaiya, Retired as Grinder HS, VFJ, R/oH.No.110-2, Village Madai, Post Vehicle Factory Jabalpur, Jabalpur (M.Ρ.) - 482 009 -Applicants (By Advocate -Shri Gautam Prasad) Versus
1. UNION OF INDIA, Through: Its Secretary, Ministry of Defence, Department of Defence Production, South Block, New Delhi-110 001
2. Chairman/Director General, Ordinance Factory Board, 10-A, Shahid Khudi Ram Bose Marg, Kolkatta - 700 001 (W.B.)
3. The Principal Controller of Defence Accounts (Pension), Draupatighat, Allahabad (U.P.) - 211 001
4. Sr. General Manager, Vehicle Factory, Jabalpur (M.Ρ.) - 482 009 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1176/2024
1. Surjeet Singh Bawa S/O Bhagat Singh Bawa, Aged about 67 years, Retired JWM/GCF, R/O H.No.68, Maitri Nagar, Gram Panchayat mahrajpur, Jabalpur (Μ.Ρ) 482004
2. Bhagwan Dass S/O Ram Sundar Aged abour 76 years, Retired Labour semi skilled/VFJ, R/O H.No. 2822, Behind Balram septic Tank, New Kanchanpur, Jabalpur (M.P) 482004.
Page 33 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 343. Sita Ram Yadav S/o Chhote Lal Yadav, aged about 72 yrs, Retd. Machinist HS/VFJ, Jabalpur, R/O H.No. 2961, Behind Balram septic Tank, New Kanchanpur, Jabalpur (M.P) 482004.-Applicants (By Advocate -Shri Hori Lal Vishwakarma) Versus
1. The Director General Ordinance (C&S) 10-A, S.K. Bose Road, Kolkata 700001
2. The Executive Director, Gun Carriage Factory, Jabalpur (M.P) 482011
3. The Chief General Manager Vehicle Factory Jabalpur, Jabalpur (M.P) 482009
4. The Union of India, Through the Secretary (D.P.) Department of Defence Production, Ministry of Defence, Government of India, South Block, New Delhi-110001. - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1183/2024 Nazir Ahmed, S/o Shri Habib Ahmed, aged about 62 years, Occupation-Retired Fitter General Mechanic (HS-II) Office of Garrison Engineer (East) Jabalpur (M.P.) R/o H.No.916, Nai Basti, Ansar Nagar, Gohalpur, Jabalpur (M.P.) Pin 482001. -Applicant (By Advocate -Shri N.K. Agrawal) Versus
1. Union of India, through Secretary Ministry of Defense, South Block, New Delhi-110001.
2. Chief Engineer, Jabalpur Zone, Military Engineering Service, Cantt., Jabalpur (M.P.) Pin-482001.
3. Commander Works Engineer, Military Engineering Services, Near Supply Depot, Jabalpur (M.P.) Pin 482001.
4. Garrison Engineer (East), Military Engineering Service, Near COD, Jabalpur (M.P.) Pin 482001.
Page 34 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 355. Principal Controller of Defence Account (Pension), Prayagraj (U.P.) 211014. - Respondents (By Advocate -Shri N.K. Mishra) Original Application No.200/1218/2024
1. Chhabilal Vishwakarma S/O Late Shri Sarman Lal Vishwakarma, aged about 71 years, Retd. Office Superintendent/ WCR, R/O-Pvt- House Indira Nagar, near Star Steel Furniture Shop, New Yard, ITARSI, District - Narmadapuram (MP)-461-115
2. Anil Kumr Peter S/O Late Shri Prem Dayal Peter, Aged about 71 years, Retired Senior Technician/WCR, R/O - Ward No. 16, Near Bible College, Malviya Ganj, ITARSI, District - Narmadapuram (MP)-461-111
3. Reman Kareem S/o Late Shri P.S. Kareem, aged about 72 yrs, Retd. Technician/WCR, R/O - LIG-5, Behind Sainath Mandir, Nyas Colony, Itarsi District - Narmadapuram (MP)-461-111
4. Mrs. Harshlata Salvey, W/O Shri Vijay Kumar Salvey, Aged about 71 years, Retd. Chief Metron/WCR, R/O - Ward No. 17, Near new Mekalsuta ITI, Malviya Ganj, Itarsi, District -Narmadapuram (MP)-461-111 -Applicants (By Advocate -Shri Ramashray Tripathi) Versus
1. The Divisional Railway Manager (Personnel), West Central Railway, Bhopal Division, Habibganj, Bhopal (M.P.) 462024.
2. The Union of India, through it's General Manager, West Central Railway, in front of Indira Market Jabalpur (MP) 482001
3. The Secretary, Railway Board, Rail Bhawan, New Delhi 110001
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1259/2024
1. HARKESH KUMAR S/O LATE SHRI RAMADHAR GAUTAM, RETIRED LOCO PILOT MAIL SATNA DATE OF BIRTH 01-07- Page 35 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 36 1955 AGE 69 YEARS DATE OF APPOINTMENT-26-05-1978, DATE OF RETIREMENT 30-06-2015, RESIDENT OF OWN HOUSE NO-315, GALI NO-05, RAGHURAJ NAGAR PREM BIHAR PROPHESAR COLONY SATNA M.P.485001, MOBILE NO- 997725448.
2. RAJESH KUMAR BADARIYA S/O LATE SHRI BHOGCHAND BADARIYA RETIRED CHIEF PHARMASHIST, CHIEF MEDICAL SUPRINTENDENT NEW KATNI JUNCTION DATE OF RETIREMENT-30-06-2019. AGE 65 YEARS RESIDENT OF OWN HOUSE MAIN MARKET NAYAGAON NEW KATNI JUNCTION DISTRICT-KATNI PIN CODE-483503, MOBILE No-8718994841.
3. OMPRAKESH TIWARI S/O DIVAKAR PRASAD TIWARI, RETIRED COMMERCIAL INSPECTOR DATE OF RTIREMENT- 30-06-2016, AGED 68 YEARS NO-163, WARD NO-02 INDIRA GANDHI WARD NEAR TEHSIL OFFICE PIPARIYA, DISTRIC- NARMADAPURAM M.P. PIN-CDE 461775, MOBILE NO- 9669865036. -Applicants (By Advocate -Shri S.K. Dagor is on adjustment) Versus
1. UNION OF INDIA through GENERAL MANAGER WEST CENTRAL RAILWAY, HQ, INDIRA MARKET JABALPUR M.P. 482001.
2. PRINCIPLE CHIEF PERSONNEL OFFICER GENERAL MANAGER OFFICE OLD BUILDING 5 WEST CENTRAL RAILWAY, HQ, INDIRA MARKET JABALPUR M.P. 482001.
3. DIVISIONAL RAILWAY MANAGER, DRM OFFICE, INFRONT OF HIGH COURT JABALPUR M.P.482001
4. Sr. DIVISIONAL PERSONNEL OFFICER, DRM OFFICE, INFRONT OF HIGH COURT JABALPUR M.P.482001
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1299/2024 Subhash Chandra Jain S/O Late Shri Sunder Lal Jain, aged about 68 years, Retd. Primary School Teacher, (PRT), West Central Page 36 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 37 Railway Senior Sec. School, New Yard, Itarsi, R/O -C-23, Phase - 1, Grand Avanue Colony, Sector- II, Itarsi. (M.P) 461111-Applicant (By Advocate -Shri Ramshray Tripathi) Versus
1. The Union of India, Through its General Manager, West Central Railway, In front of Indira Market, Jabalpur, (M.P.) 482001
2. The Divisional Railway Manager (Personnel), West Central Railway, Bhopal Division, Habibganj, Bhopal (Μ.Ρ.) 462024.
- Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1312/2024
1. Moti Lal S/o Late Vishwanath, Age-about 74 years, Occupation Retired Chargman R/o Nai Basti Sarra Pipal, Bhagat Singh ward, Ranjhi Jabalpur (MP) 482005
2. Jamuna Prasad S/o Late Musadilal, Aged about 68 years, Occupation Retired Vehicle Mechanic, R/o Near Badi Mai Mandir, Near Shankar Flour Mill Manegaon, PS Ranjhi Jabalpur (MP) 482005 -Applicants (By Advocate -Ms. Parvati Patel) Versus
1. Union of India, through the Secretary, Ministry of Defence, Department of Defence Production, South Block New Delhi 110011 Email [email protected]
2. The Director General of Quality Assurance, Department of Defence Production, First Floor B Block, Defence Office Premises Africa Avenue, Sarojni Nagar Post, New Delhi 110023 Email dgqadefence.gov.in.
3.The Commandant Central Ordinance Depot Jabalpur district Jabalpur MP 482001 Email Address [email protected]
- Respondents (By Advocate -Shri D.S. Baghel) Page 37 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 38 Original Application No.200/1320/2024 Deen Dayal, S/o Shri Sukhram, Aged about 62 years, Occupation:
Retired as Mason Highly Skilled Ordnance Factory Khamariya, R/O-1557, Bhagat Singh Ward, Ranjhi, Near R.K. Welding. Manegaon, Jabalpur (M.P.)-482001. -Applicant (By Advocate -Shri Amardeep Gupta) Versus
1. Union of India, Through its Secretary, Department of Defence Production, Ministry of Defence, Government of India, South Block, New Delhi-110001.
2. The Director General Ordnance (C&S), Directorate of Ordnance(C&S), 10-A, S.K. Bose Road, Kolkata(W.B.) 700001.
3. General Manager, Ordnance Factory Khamariya, Ranjhi, Jabalpur (M.P.) 482006.
4. Account Officer, Ordnance Factory Khamariya, Ranjhi, Dist-
Jabalpur (M.P) 482006 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/1322/2024
1. Mithilesh Kumar Sapkal S/O Late Yogiraj Sapkal, Aged about 64 years, Retired Postal Assistant, R/O Village Ambada, Post-Bothi, Tahsil- Bhaisadehi, Betul (MP)-460220 Mobile No. 78289 41258
2. Natthu Deshmukh S/O Late Lala Deshmukh. Aged about 69 Years, Retired Postman, R/O Village Gondigaula, Tahsil & Distt.
Betul (MP)-460220 Mobile No. 86430 64522 -Applicants (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Communications, Department of Posts, Dak Bhawan, 1 Sansad Marg, New Delhi- 110001
2. Postmaster General, Jabalpur Region, Jabalpur-482001 Page 38 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 39
3. Superintendent of Post Offices Chhindwara Division Chhindwara 480001 - Respondents (By Advocate -Shri P.K. Chourasia) Original Application No.200/1323/2024
1. Ravindra Kumar Kaushal S/O Shri K. N. Kaushal, Aged about 63 years, Retired Postmaster, R/O Sisodiya Colony, Guna (MP)- 473001 Mobile No. 91798 03977
2. Devendra Kumar Jain S/O Shri S. C. Jain, Aged about 63 Years, Retired Senior Accountant, R/O C-595, Sarva Dharma, C- Sector, Kolar Road, Bhopal (MP)-462042 Mobile No. 94069 47953
-Applicants (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Communications, Department of Posts, Dak Bhawan, 1 Sansad Marg, New Delhi- 110001
2. Chief Postmaster General, Madhya Pradesh Circle, Bhopal- 462012
3. General Manager (Finance) Postal Accounts Dak Bhawan Hoshangabad Road, Bhopal 462012
4. Superintendent of Post Offices Guna Division Guna 473001
- Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1338/2024
1. Ambika Prasad Vishwakarma S/O S/O Late D. R. Vishwakarma, Aged about 64 years, Retired Postal Assistant, R/O Plot No. 125, Krishna Colony, Near Trimurti Nagar, Jabalpur (MP)-482002 Mobile No. 96175 10850
2. Surendra Kumar Chaubey through LR Smt. Uma Chaubey (Wife), Aged about 59 Years, R/O H. No.253, Jagrati Nagar, Patan Road, Karmeta, Jabalpur (MP)-482002 Mobile No. 77718 88566 Page 39 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 40
-Applicants (By Advocate -Shri J.B. Singh) Versus
1. Union of India through Secretary, Ministry of Communications, Department of Posts, Dak Bhawan, 1 Sansad Marg, New Delhi- 110001
2. Postmaster General Jabalpur Region, Jabalpur 482001
3. Senior Superintendent of Post offices Jabalpur Division, Jabalpur 482001 - Respondents (By Advocate -Shri S.P. Singh) Original Application No.200/30/2025 Anil Kumar Rai Aged about 64 years, S/o Late Shri Radha Krishan Rai Senior Auditor (Retd) R/o Anushri Parishar, Gali No. 2 Bilhari, District - Jabalpur (MP) Pin 482 020. -Applicants (By Advocate -Shri Chhabbi Lal Patel) Versus
1. Union of India Through: Its Secretary, Ministry of Defence, South Block, New Delhi - 110 011
2. Controller General of Defence Accounts, Ulan Batar Road, Palm, Delhi Cantt - 110 010
3. Principal Controller of Defence Accounts (Pensions), Draupadi Ghat, Near Sadar Bazar, Pryagraj (U.P) 211 014.
4. Controller of Defence Accounts, Ridge Road, Jabalpur (M.P.) - 482 001 - Respondents (By Advocate -Shri S.P. Singh) (Date of reserving the order:24.03.2025) alongwith Page 40 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 41 Original Application No.200/1163/2024
1. Abdul Waheed S/o Late Abdul Salaam, Age about 64 yrs Occupation Retired Employee R/O: House No. 17/2, Hanuman Taal Ward Near Phootaal Akhada District: Jabalpur (M.Ρ.) PIN CODE:- 482001.
2. Ramdarshan S/o Late Babulal Age about: 66 Occupation Retired Employee R/O: House No. 51, New ward number 72, dreamland surtalai adhaartaal jabalpur District: Jabalpur (M.P.) PIN CODE:-
482001.
3. Attar Singh S/o Late Shri Sahab Singh Age about 73 yrs Occupation: Retired Employee R/O: 375/K Subhash Ward no.1 Tehsil Suhagpur, Hosangabad Narmadapuram (M.P.) PIN CODE:-
461001
4. Gokul Prasad S/o Shri Ganesh Prasad, Age about 75 yrs Occupation: Retired Employee R/O: Houseno. 1283 Ranidurgawati Ward, Nav nivesh colony Jabalpur. District: Jabalpur (M.P.) PIN CODE:- 482001. -Applicants (By Advocate -Shri Akhilesh Kumar Singh) Versus
1. UNION OF INDIA, Through its General Manager, West Central Railway, G.M.Office Indira Market, Jabalpur. JABALPUR (M.Ρ.) PIN CODE-482 001.
2. The Divisional Railway Manager (Personal), DRM Office Jabalpur West Central Railway Jabalpur Jabalpur (MP) PIC Code 482001
3. The Senior DPO Western Central Railway, DRM Office Jabalpur (MP) PIN Code 482001 - Respondents (By Advocate -Shri D.S. Baghel) Page 41 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 42 Original Application No.200/1189/2024 Roopsingh Meena, S/o Shri Gilari Ram Meena, Aged about 60 Years, Occupation: Retired Government Employee, Date of retirement- 30.06.2024, R/o Gram Post Meena Baroda, Tehsil Vajirpur, District Sawai Madhavpur, Rajasthan 125001. -Applicant (By Advocate -Ms. Kaushiki Sharma proxy counsel for Shri Akash Choudhary) Versus
1. Union of India Through its General Manager, West Central Railway, Zonal Head Quarter, Zone Jabalpur, Indira Market, Jabalpur (M.P.) 482001.
2. The Divisional Railway Manager, DRM Office, West Central Railway, Jabalpur (M.P.) 482001. - Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1196/2024 Ravi Shankar Dubey, aged about 64 years, S/o Late Mool Chand Dubey, Retired as Packer (HS-I), COD, R/o-1450/P-38, Gujarati Colony, Ganga Nagar Garha, Ghana, Jabalpur (M.Ρ.) - 482 003
-Applicant (By Advocate -Ms. Hemlata Pawar proxy counsel for Shri Gautam Prasad) Versus
1. UNION OF INDIA, Through: Its Secretary, Ministry of Defence, Department of Defence Production, South Block, New Delhi 110 001
2. Chairman/Director General, Ordinance Factory Board, 10-A, Shahid Khudi Ram Bose Marg, Kolkatta 700 001 (W.B.) Page 42 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 43
3. The Principal Controller of Defence Accounts (Pension), Draupatighat, Allahabad (U.P.) - 211 001
4. The Commandant, Central Ordnance Depot, Jabalpur (M.Ρ.) - 482 001. - Respondents (By Advocate -Shri D.S. Baghel) Original Application No.200/1281/2024
1. S. M. Khan S/O Late Vazir Khan, Aged about 77 years, Retired Section Supervisor, R/O H. No. 198, New Ashoka Garden, Bhopal (MP)-482023 Mobile No. 96917 47964
2. Ramesh Kumar Joshi S/O Late Gore Lal Joshi, Aged about 71 Years, Retired Postman. R/O 139, Press Colony, Anandnagar, Bhopal-462022 Mobile No. 81204 17341 -Applicants (By Advocate -Ms. Hemlata Pawar proxy counsel for Shri Gautam Prasad) Versus
11. Union of India through Secretary, Ministry of Communications, Department of Posts, Dak Bhawan, 1 Sansad Marg, New Delhi- 110001
2. Chief Postmaster General, Madhya Pradesh Circle Bhopal 462012
3. Senior Superintendent of Post Offices, Bhopal Division, Bhopal 482003 - Respondents (By Advocate -Shri D.S. Baghel) (Date of reserving the order:08.04.2025) Page 43 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 44 COMMON O R D E R By Justice Akhil Kumar Srivastava, JM;
The only question that arises for consideration is as to whether an employee, who retired on 30th June of a year or 31st December of a preceding year, is entitled to be extended the benefit of increment that falls due on 1st July or 1st January of the next year, as the case may be.
2. Since the issue involved in all these Original Applications is common in nature, they are being decided by way of a common order.
3. While the applicants in some of the cases have retired on 30th June, others retired on 31st December. They are aggrieved that they have not been granted the benefit of increment, which was otherwise due to them, only on the ground that by the time the increment became due, they were not in service.
4. Learned counsel for the applicants have relied upon the decision of Hon'ble Supreme Court in case of Director (Admn, and HR) KPTCK and Ors. Vs C.P. Mundinamani & ors. bearing Civil Appeal No.2471 of 2023, decided on 11.04.2023 [2023 SCC Online SC 401] wherein the Hon'ble Supreme Court has held as under:-
Page 44 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 45"In view of the above and for the reasons stated above, the Division Bench of the High Court has rightly directed the appellants to grant one annual increment which the original writ petitioners earned on the last day of the service for rendering their services preceding one year from the date of retirement with good behaviour and efficiently. We are in complete agreement with the view taken by the Division Bench of the High Court. Under the circumstances, the present appeal deserves to be dismissed and is accordingly dismissed. However, in the facts and circumstances of the case, there shall be no order as costs."
[Emphasis supplied]
5. From perusal of the aforesaid judgment, it is clear that appellants have been directed to grant one annual increment which the original writ petitioners earned on the last day of their service for rendering their services preceding one year from the date of retirement with good behavior and efficiently. However, in the said judgment, Review Application (Dy. No.36418 of 2024) has been preferred by the Union of India before Hon'ble Supreme Court on 12.08.2024 and Their Lordship on 18.12.2024 has dismissed the said RA.
6. Even in the case of Union of India & Anr. Vs. M. Siddaraj [Special Leave Petition (C) No.4722/2021] and relied upon by learned counsel for the applicant, Misc.
Application No.2400/2024 has been filed before Hon'ble Supreme Court seeking clarification regarding modalities to Page 45 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 46 be adopted while implementing its order dated 06.09.2024.
While observing that the issue raised in the applications requires consideration insofar as the date of applicability of judgment dated 11.04.2023 in C.A. No.2471/2023 Union of India Vs. Siddaraj (supra) to third parties is concerned. Their Lordships issued following directions, by way of an interim order dated 06.09.2024, to prevent any further litigation and confusion:-
"a. The judgment dated 11.04.2023 will be given effect to in case of third parties from the date of the judgment, that is, the pension by taking into account one increment will be payable on and after 01.05.2023. Enhanced pension for the period prior to 30.04.2023 (erroneously mentioned as 31.04.2023 in the Order) will not be paid.
b. For persons who have filed writ petitions and succeeded, the directions given in the said judgment will operate as res judicata, and accordingly, an enhanced pension by taking one increment would have to be paid.
c. The direction in (b) will not apply, where the judgment has not attained finality, and cases where an appeal has been preferred, or if filed, is entertained by the appellate court.
d. In case any retired employee has filed an application for intervention/impleadment in Civil Appeal No.3933/2023 or any other writ petition and a beneficial order has been passed, the enhanced pension by including one increment will be payable from the month in which the application for intervention/impleadment was filed.Page 46 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 47
This interim order will continue till further orders of this Court. However, no person who has already received an enhanced pension including arrears, will be affected by directions in (a), (c) and (d)."
Emphasis supplied]
7. In furtherance to order dated 06.09.2024 passed in a Misc. Application No.2400/2024 before Hon'ble Supreme Court seeking clarification/guidance regarding modalities to be adopted while implementing its order dated 19.05.2023 passed in SLP(C) No.4722/2021 (Union of India Vs. M.Siddaraj), DOPT has issued OM No.19/116/2024- Pers.Pol.(Pay(Pt.) dated 14.10.2024 wherein on the subject "Grant of notional increment on 1st July/1st January to the employees who retired from Central Govt. service on 30th June/31st December respectively for the purpose of calculating their pensionary benefits-regarding", relevant portion whereof reads as under:-
"5. Subsequently, Hon'ble Supreme Court vide Order dated 19.05.2023 dismissed SLP(C) No.4722/2021(Uol Vs M.Siddaraj) filed by M/o Railways on the subject matter with the observation that the appeals filed therein are squarely covered by the Order dated 11.04.2023 in CA No.2471 of 2023.M/o Railways filed a Miscellaneous Application (MA No.2400/2024) before the Hon'ble Supreme Court seeking guidance/ clarification regarding the modalities to be adopted while implementing its Order dated 19.05.2023.On 22.07.2024, while hearing the matter, Supreme Court ordered that the learned counsel for the Union of India shall examine as to whether Union of India needs to file an application in CA No.2471/2023 disposed of vide judgment dated 11.04.2023.After due legal consultations on the directions of the Apex Court, this Page 47 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 48 Department filed a Petition (Dy.No.36418/2024) before Supreme Court on 12.08.2024 seeking review of its Order dated 11.04.2023 which is pending before the Hon'ble Supreme Court.
6. Meanwhile, on 06.09.2024, while hearing MA No.2400/2024 filed by M/o Railways along with several Intervention Applications tagged therewith, Hon'ble Supreme Court took note of the pending Petition (Dy.No.36418/2024) filed by Union of India seeking review of its Order dated 11.04.2023 in CA No.2471/2023 in the matter. While observing that the issue raised in the applications requires consideration insofar as the date of applicability of the judgment dated 11.04.2023 in CA No.2471/2023 to third parties is concerned, Hon'ble Court issued following directions, by way of an Interim Order, to prevent any further litigation and confusion:
a. The judgment dated 11.04.2023 will be given effect to in case of third parties from the date of the judgment, that is, the pension by taking into account one increment will be payable on and after 01.05.2023.Enhanced pension for the period prior to 30.04.2023 (erroneously mentioned as 31.04.2023 in the Order) will not be paid.
b. For persons who have filed writ petitions and succeeded, the directions given in the said judgment will operate as res judicata, and accordingly, an enhanced pension by taking one increment would have to be paid.
c. The direction in (b) will not apply, where the judgment has not attained finality, and cases where an appeal has been preferred, or if filed, is entertained by the appellate court.
d. In case any retired employee has filed any application for intervention/impleadment in Civil Appeal No.3933/2023 or any other writ petition and a beneficial order has been passed, the enhanced pension by including one increment will be payable from the month in which the application for intervention/impleadment was filed, This interim order will continue till further orders of this Court. However, no person who has already received an enhanced pension including arrears, will be affected by the directions in (a), (c) and (d).
Page 48 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 49Relist in the week commencing 04.11.2024."
7. The matter has been examined in consultation with D/o Expenditure and D/o Legal Affairs. It is advised that in pursuance of the Order dated 06.09.2024 of the Hon'ble Supreme Court referred above, action may be taken to allow the increment on 1st July/1st January to the Central Government employees who retired/are retiring a day before it became due i.e. on 30th June/31st December and have rendered equisite qualifying service a on the date of their superannuation with satisfactory work and good conduct for calculating the pension admissible to them. As specifically mentioned in the Orders of the Hon'ble Supreme Court, grant of notional increment on 1st January and 1st July shall be reckoned only for the purpose of calculating the pension admissible and not for the purpose of calculation of other pensionary benefits.
8. It may also be noted that these instructions are being issued in compliance of Interim Orders dated 06.09.2024 of the Hon'ble Supreme Court in MA Dy. No.2400/2024 without prejudice to the legal stand of the Union of India in the matter and without prejudice to any change of law in this regard. Further, the action taken shall be subject to the final outcome of the Review Petition (Dy. No.36418/2024) pending before the Hon'ble Supreme Court which is expected to be heard by the Apex Court in the week commencing 04.11.2024."
8. In view of above OM dated 14.10.2024, issued for compliance of Order dated 06.09.2024 of Hon'ble Supreme.
M.A. vide Dy. No.2400/2024 in SLP (C) No.4722/2021 in Union of India Vs. M. Siddaraj has been dismissed on 20.02.2025. We are of the considered opinion, now there is no impediment to grant relief prayed subject to verification of factual aspects from the service record and eligibility.
9. For the reasons stated hereinabove, the present case is squarely covered by Hon'ble Supreme Court judgment in Page 49 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30' Sub: Increment 50 case of Director (Admn. & HR) KPTCL (supra) and Union of India Vs. M. Siddaraj (supra), the respondents are directed to consider the case of the applicants and pass appropriate order for grant of benefit of annual notional increment which was to be added w.e.f. 1st July or 1st January of the next year, as the applicants stood retired on 30th June or 31st December, as the case may be, and in case the applicants are found eligible for grant of such annual increment. The respondents are directed to do needful and grant one annual notional increment to the applicants within a period of 90 days from date of receipt of certified copy of order.
10. Consequently, the respondents are further directed to re-fix the applicants' pension. The enhanced pension shall be payable from 01.05.2023 and no enhanced pension for period prior to 30.04.2023 shall be paid.
11. With above observations indicated in above terms, all OAs stand disposed of. No order as to costs.
12. Miscellaneous Application(s), if any, pending shall also stand disposed of.
(Mallika Arya) (Akhil Kumar Srivastava) Administrative Member Judicial Member kg/-
Page 50 of 50 Digitally signed by KARUNA GUPTA Date: 2025.05.22 17:59:04+05'30'