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State of Tamilnadu - Section

Section 46 in The Tamil Nadu Borstal Schools Rules, 1938

46. Visiting Committee.

- The rules in Chapter III of the Part I of the Madras Prison and Reformation Manual, Volume II substituted by G. O. Ms. No. 2853, dated 23.5.1939 shall not apply to Borstal Schools, with the exception of rules 21, 29,30 and 31.