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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Uttar Pradesh - Subsection

Section 148(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)the responsible person for supervising the use of safety belt and safety life lines referred to in clause (a) inspects and ensures that such safety belts and life lines are fit for use before being taken into use at every time.