Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Manoj Pal vs The State Of Madhya Pradesh on 1 July, 2025

Author: Vivek Agarwal

Bench: Vivek Agarwal

1 CRA-1693-2013 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1693 of 2013 (MANOJ PAL Vs THE STATE OF MADHYA PRADESH ) Dated : 01-07-2025 List this appeal along with Cr.A. No. 15697/2023.





                                (VIVEK AGARWAL)                            (AVANINDRA KUMAR SINGH)
                                     JUDGE                                          JUDGE
                           vy




Signature Not Verified
Signed by: VAIBHAV
YEOLEKAR
Signing time: 02-07-2025
11:25:56