Madhya Pradesh High Court
Manoj Pal vs The State Of Madhya Pradesh on 1 July, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-1693-2013 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1693 of 2013 (MANOJ PAL Vs THE STATE OF MADHYA PRADESH ) Dated : 01-07-2025 List this appeal along with Cr.A. No. 15697/2023.
(VIVEK AGARWAL) (AVANINDRA KUMAR SINGH)
JUDGE JUDGE
vy
Signature Not Verified
Signed by: VAIBHAV
YEOLEKAR
Signing time: 02-07-2025
11:25:56