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Supreme Court - Daily Orders

Avitel Post Studioz Ltd. vs Hsbc Pi Holdings (Mauritius) Limited on 24 April, 2023

Bench: M.R. Shah, C.T. Ravikumar

                                            IN THE SUPREME COURT OF INDIA
                                                INHERENT JURISDICTION


                                                    I.A. No.80803/2023
                                                                 IN
                                           Review Petition (C) No.671/2022
                                                                 IN
                                               Civil Appeal No. 5145/2016

     AVITEL POST STUDIOZ LTD. & ORS.                                                       Petitioner(s)

                                                                 VERSUS

     HSBC PI HOLDINGS (MAURITIUS) LIMITED                                                  Respondent(s)

                                                             WITH

                                                    I.A. No.80844/2023
                                                                 IN
                                          Review Petition (C) No. 672/2022
                                                                 IN
                                               Civil Appeal No. 5158/2016

                                                           O R D E R

Taken on board.

I.A. Nos.80803 & 80844/2023 are preferred by the review applicants permitting them to withdraw the review petition Nos. 671/2022 & 672-2022 unconditionally.

Ms. Liz Mathew, Learned counsel for the respondent, who is present in the Court, has no objection if review petitions are dismissed as Signature Not Verified withdrawn unconditionally. Digitally signed by RASHMI DHYANI Date: 2023.04.26 17:53:29 IST In view of the above, review petitions Nos. Reason: 671/2022 & 672/2022 stand dismissed as withdrawn 1 unconditionally.

I.A. Nos.80803 & 80844/2023 stands disposed of accordingly.

………………………………………………………J. (M.R. SHAH) ………………………………………………………J. (C.T. RAVIKUMAR) NEW DELHI 24th April, 2023 2 ITEM NO.801 COURT NO.4 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 671/2022 in C.A. No. 5145/2016 AVITEL POST STUDIOZ LTD. & ORS. Petitioner(s) VERSUS HSBC PI HOLDINGS (MAURITIUS) LIMITED Respondent(s) I.A. No.80803/2023-WITHDRAWAL OF CASE / APPLICATION (FOR ADMISSION ) WITH R.P.(C) No. 672/2022 in C.A. No. 5158/2016 (I.A. No.80844/2023-WITHDRAWAL OF CASE / APPLICATION) Date : 24-04-2023 These petitions were mentioned today. CORAM : HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE C.T. RAVIKUMAR For Petitioner(s) Ms. Diksha Rai, AOR For Respondent(s) Ms. Liz Mathew, AOR UPON hearing the counsel the Court made the following O R D E R Taken on board.

The review petition No.671/2022 & 672/2022 stand dismissed as withdrawn in terms of the signed order.

I.A. Nos.80803 & 80844/2023 stands disposed of accordingly.

(RASHMI DHYANI PANT) (NISHA TRIPATHI) COURT MASTER ASSISTANT REGISTRAR (signed order is placed on the file) 3