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State of Gujarat - Section

Section 2 in Gujarat Panchayats (Second Amendment) Act, 1965

2. Amendment of section 169 of Guj. VI of 1962 and date of effect.- (1) In section 169 of the Gujarat Panchayats Act, 1961 (Guj. VI of 1962.),-

(a)in sub-section (1), for the words "twenty naye paise" the words "fifty paise" shall be substituted, and(b)in the marginal note, for the words "twenty naye paise" the words "fifty paise" shall be substituted.
(2)The amendment made by sub-section (1) shall have effect from the revenue year commencing on the 1st August 1965.