Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 15 in Gauhati University Employees Conduct Rules, 1975

15.

In a case where the Executive Council is satisfied that continuance of an employee in service is jeopardising smooth functioning of the University, drastic measures shall be taken against such an employee.