Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 1 in The Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000

1. Short title and commencement.

(1)These rules may be called the Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000.
(2)They shall come into effect on the date of their publication in the Orissa Gazette.