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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(4) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(4)Before awarding long term open access, the State Transmission Utility/ Distribution Licensee shall consider the planned augmentation of intra-State transmission system/ distribution system.