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State of Andhra Pradesh - Section

Section 10 in Jawaharlal Nehru Technological Universities Act, 2008

10. Authorities of the University.

- The following shall be the Authorities of the University, namely:-
(i)The Executive Council;
(ii)The Academic Senate;
(iii)The Faculties;
(iv)The Board of Studies; and
(v)Such other bodies, as the Statutes may declare to be Authorities of the University.