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Himachal Pradesh High Court

Balinder Singh & Ors vs . State Of H.P. & Ors on 8 March, 2022

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Balinder Singh & Ors vs. State of H.P. & Ors .

CWPOA No. 2000 of 2020 08.03.2022 Present: Mr. Rupinder Singh, Advocate, for the petitioners.

Mr. Ashok Sharma, Advocate General with Ms. Ritta Goswami, Additional Advocate General, for the respondents.

Learned counsel for the petitioners prays for and is granted four weeks' time to file rejoinder. List for hearing on 27.04.2022.


                                                   ( Mohammad Rafiq )
                                                       Chief Justice



                                                 ( Jyotsna Rewal Dua )
           March 08, 2022                               Judge
              (vs/rohit)







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