Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Kerala - Section Section 44 in Kerala Land Reforms Act, 1963 44. Publications of statistics relating to gross produce of lands. - The Government shall cause to be published statistics of gross produce of different crops for different classes of land for different areas.
