Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 77 in Assam State Housing Board Act, 1972 77. Penalty for obstructing exercise of powers under Chapter VI. - Any person who obstructs the lawful exercise of any power conferred by or under Chapter VI shall, on conviction, be punished with fine, which may extend to one thousand rupees.
