Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(1) in The Kaginele Development Authority Act, 2009 (1)As soon as may be, after the commencement of this Act, there shall be constituted for the purposes of this Act, the authority, called the Kaginele Development Authority.
