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Calcutta High Court

C.I.T. W.B.-Ii vs Supreme Paper Mills Ltd on 20 March, 2014

Author: Arun Mishra

Bench: Arun Mishra

                           I.T.A.152 of 1999

                  IN THE HIGH COURT AT CALCUTTA
                Special Jurisdiction (Income-Tax)
                          ORIGINAL SIDE


                       C.I.T. W.B.-II,CAL.
                              Versus
                     SUPREME PAPER MILLS LTD.

BEFORE:

The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA

The Hon'ble JUSTICE JOYMALYA BAGCHI

Date : 20th March, 2014.


          For Appellant         :

          For Respondent        :

THE COURT : Nobody appears to press the appeal.

Papers are also incomplete. The appeal is, accordingly, dismissed for want of prosecution.

(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg, AR(CR) 2