Calcutta High Court
C.I.T. W.B.-Ii vs Supreme Paper Mills Ltd on 20 March, 2014
Author: Arun Mishra
Bench: Arun Mishra
I.T.A.152 of 1999
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income-Tax)
ORIGINAL SIDE
C.I.T. W.B.-II,CAL.
Versus
SUPREME PAPER MILLS LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 20th March, 2014.
For Appellant :
For Respondent :
THE COURT : Nobody appears to press the appeal.
Papers are also incomplete. The appeal is, accordingly, dismissed for want of prosecution.
(JOYMALYA BAGCHI, J.) ( ARUN MISHRA, C.J.) Rsg, AR(CR) 2