Himachal Pradesh High Court
Onyeka Samuel vs . State Of H.P. on 31 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Onyeka Samuel vs. State of H.P. .
Cr. MP(M) No.2757 of 2023 31.10.2023 Present: Mr. Servedaman Rathore, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate General, for respondent/State.
of Notice. Mr. B.N. Sharma, learned Additional rt Advocate General, appears and waives service of notice on behalf of the respondent. He prays for and is granted two weeks' time to file status report.
As prayed for, list on 17.11.2023.
(Sushil Kukreja)
October 31, 2023 Judge
(subhash)
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