Karnataka High Court
Smt Gangamma vs S.B. Shivalingaiah on 22 May, 2012
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
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ESE' THE EEIGH CQURT GE' KARNATAKA A'? BAi'\§GAL€}RE
REGULAR SECOND APPEAL No. 16921 '20i;A.A(I)ECV,{iIaI,nJ)'
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BEFORE
THE HQNBLE MRJUSTICE RAM_ "
BETWEEN 30 SMT GANGAMMA , W/O LATE MUNIGAEAH _ AGEB A803?" '29 YEAR§;,' ' VENKATESH' . - _ S/C} LATE:"N1i"?N:'GAi2:Hi * _ AGED ABQU'f _45 Y'EARS,_ « ' .
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$, w § MYSORE Rfifiwa BANC%ALOREA§6OQ2€I§ 3 B H G<:>\2II\IEAE.AIU 3/<3 LATE HAAIUA/LANTHAIAH MAJOR, BYADARAHALLI, YEsI~IWANTIIPURA HOBLI, EANGALoRE--56oo9I. ~ THIS RSA Is FILED UND:E?R SE)C,.}_{3O 0E_'. _AGA;II§IsT_"'A. THE JUDGMENT AND I>EcI2EE.._If>AfrEI:: '2::,3I:2,_o1v_I 'EASSED IN ' R.A.IxI<:II13/2010 ON THE FILE () Fu_"I*'EI3I'E'., PRESIDING foEEIcER, FAST TRACK cc»LIR'Ii~I~IIz, EAN'c;Aj:;.:>IiéE_. RURAL *I:2IsTRIC'I:
BANGALORE, DISMISSHW} CQNFIRMING THE JUDGMENT AND DECREE.I.ADATE!;§:_...2V§'1A2I2OO9 PASSED IN {3.S.NO,335/1997 ON THEFIIQEE c3E_f::IgIE II AI:;.\.bLI CIVIL JUDGE (SRDNJ BANGALORE; --{R)I§_ISTRICT;'ABANGALCJRE.
THIS I50}: ORDERS THIS EAY, THE COURT MADETEiP2f:FOL?;QX7V11\TG'A " 3 f.§ggg§MENT TheI'€ :';:::; f£Q,f€.@f€_S€§§f{&f§8fEI gikppgai dismissefi, 4' 1. EESEONEAEIIES'