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State of Odisha - Section

Section 79 in The Orissa Grama Panchayats Election Rules, 1965

79.

The procedure outlined in Rules 14 to 16, 18, 19, 40, 41 and 47 regarding the description of the ballot boxes to be provided, the exhibition of boxes before commencement of the poll, the arrangements for ensuring secrecy of ballot, the opening of boxes after the close of poll, the counting and scrutiny of ballot-papers and the presence of candidates shall apply mutatis mutandis to the Election of Naib-Sarpanch.