Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Mizoram - Subsection Section 2(12) in Chakma Autonomous District Council (Village Councils) Act, 2002 (12)"Voter" means a person who is entitled to vote at an election to the Chakma Autonomous District Council.Chapter-II Establishment of Village Councils
