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Delhi High Court - Orders

Sahil Marwah & Anr vs Vikas Malhotra & Ors on 26 September, 2023

Author: Siddharth Mridul

Bench: Siddharth Mridul

                                    $~S-21
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO(OS) 81/2023, CM APPL. 35932/2023, CM APPL.
                                                35933/2023, CM APPL. 35934/2023 & CM APPL. 38987/2023

                                                SAHIL MARWAH & ANR.                        ..... Appellants
                                                             Through: Mr. Abhey Narula, Advocate.
                                                             versus
                                                VIKAS MALHOTRA & ORS.                      ..... Respondents
                                                             Through: Mr. Sanjeev Mahajan, Advocate for
                                                                        R-1 along with the R-1 in-person.
                                                                        Ms. Pavitra Kaur, Advocate for the
                                                                        State.
                                                                        Mr. Varun Sarin and Ms. Kanak
                                                                        Bose, Advocates for R-2 (through
                                                                        video-conferencing).
                                                                        Ms. Damini Chawla and Mr.
                                                                        Anubhav Vashistha, Advocates for R-
                                                                        3 & R-4.
                                                                        Mr. Karan Nagrath, Ms. Nupur
                                                                        Kumar, Mr. Ambuj Tiwari and Mr.
                                                                        Arjun Nagpal, Advocates for R-5.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                             ORDER

% 26.09.2023 The Hon'ble Division Bench has not assembled today. Re-notify on 06.12.2023.

BY ORDER (COURT MASTER) SEPTEMBER 26, 2023/rs Click here to check corrigendum, if any FAO(OS) 81/2023 Page 1of 1 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 00:40:55