Delhi High Court - Orders
Sahil Marwah & Anr vs Vikas Malhotra & Ors on 26 September, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul
$~S-21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 81/2023, CM APPL. 35932/2023, CM APPL.
35933/2023, CM APPL. 35934/2023 & CM APPL. 38987/2023
SAHIL MARWAH & ANR. ..... Appellants
Through: Mr. Abhey Narula, Advocate.
versus
VIKAS MALHOTRA & ORS. ..... Respondents
Through: Mr. Sanjeev Mahajan, Advocate for
R-1 along with the R-1 in-person.
Ms. Pavitra Kaur, Advocate for the
State.
Mr. Varun Sarin and Ms. Kanak
Bose, Advocates for R-2 (through
video-conferencing).
Ms. Damini Chawla and Mr.
Anubhav Vashistha, Advocates for R-
3 & R-4.
Mr. Karan Nagrath, Ms. Nupur
Kumar, Mr. Ambuj Tiwari and Mr.
Arjun Nagpal, Advocates for R-5.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 26.09.2023 The Hon'ble Division Bench has not assembled today. Re-notify on 06.12.2023.
BY ORDER (COURT MASTER) SEPTEMBER 26, 2023/rs Click here to check corrigendum, if any FAO(OS) 81/2023 Page 1of 1 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/09/2023 at 00:40:55