Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 98] [Entire Act] State of Assam - Subsection Section 98(a) in The Assam Police Act, 2007 (a)willfully breaches or neglects to follow any legal provision, procedure, rules, regulation applicable to members of the Police Service; or
