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[Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act]

State of Uttar Pradesh - Subsection

Section 32(5)(a) in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

(a)if sanctioned by the State Government, on the date of the notification under sub-section (1) ;