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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2)(b) in Bihar Urban Local Body (Community Participation) Rules, 2013

(b)Information relating to Land Use including the changes in patterns of land use data relating public spaces and civic amenity sites traffic patterns and public transportation hubs and preservation and restoration of environment, natural resources and heritage sites; and