Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Mizoram - Subsection Section 114(4) in Mizoram Police Act, 2011 (4)Vacancies in the Authority shall be filled up as soon as practicable, and in no case later than three months after the seat has been vacated.
