Calcutta High Court (Appellete Side)
M/S. Bee Dee Steels & Anr vs Union Of India & Ors on 25 February, 2015
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1
07
25.02.2015
s.d.
WP 21989 (W) of 1997 M/s. Bee Dee Steels & Anr.
Vs. Union of India & Ors.
Since none appears in support of the petition despite the matter having appeared in the warning list, WP 21989 (W) of 1997 is dismissed for default.
There will be no order as to costs.
(Sanjib Banerjee, J.)