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[Cites 0, Cited by 1] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(e) in The Prevention Of Cruelty To Animals Act, 1960

(e)the commission or omission of any act in the course of the destruction or the preparation for destruction of any animal as food for mankind unless such destruction or preparation was accompanied by the infliction of unnecessary pain or suffering.