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State of Tamilnadu - Section

Section 2 in Tamil Nadu Cultivating Tenants Protection Rules, 1955

2.

In these rules,-
(i)"the Act" means the [Tamil Nadu] [Substituted for the Word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Cultivating Tenants Protection Act, 1955, (Tamil Nadu Act XXV of 1955);
(ii)"Form" means a Form appended to these rules;
(iii)"section" means a section of the Act.