Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 72 in The Rights of Persons with Disabilities Act, 2016 72. District-level Committee on disability. - The State Government shall constitute District-level Committee on disability to perform such functions as may be prescribed by it.
