Supreme Court - Daily Orders
Twarit Consultancy Services Private ... vs Gpe (India) Ltd on 14 December, 2023
ITEM NO.8 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 45297/2023
(Arising out of impugned final judgment and order dated 05-01-2023
in ARB. O.P.(COM. DIV) No. 88/2022 passed by the High Court of
Judicature at Madras)
TWARIT CONSULTANCY SERVICES PRIVATE LIMITED & ANR. Petitioner(s)
VERSUS
GPE (INDIA) LTD & ORS. Respondent(s)
(IA No.246048/2023-CONDONATION OF DELAY IN FILING and IA
No.246049/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.246050/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 14-12-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Petitioner(s) Mr. Parag Tripathi, Sr. Adv.
Mr. Jayant Nath, Sr. Adv.
Mr. Ravi Raghunath, AOR
For Respondent(s) Mr. Balbir Singh, Sr. Adv.
M/S. D.s.k. Legal, AOR
Mr. Jatin Pore, Adv.
Mr. Naman Tandan, Adv.
Mr. Chandra Prakash, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Tag with SLP (C) No.6856 of 2023 titled “GPE (India) Ltd.
& Others vs. Tiwari Consultancy Service Private Limited & Another”.
Signature Not Verified(BABITA PANDEY) (R.S. NARAYANAN) Digitally signed by SWETA BALODI Date: 2023.12.15 COURT MASTER (SH) ASSISTANT REGISTRAR 18:07:21 IST Reason: