Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 43 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010 43. The Commission will adopt process of automation using Image based technologies in major examination related activities as per needs of the Commission.
