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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

NCT Delhi - Subsection

Section 39(2)(k) in The Delhi Sikh Gurdwaras Act, 1971

(k)the deposits to be made by candidates, time and manner of making such deposits and the circumstances under which such deposits may be refunded to candidates or forfeited to the Committee