Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Gujarat - Subsection Section 35(2) in The Gujarat Housing Board Act, 1961 (2)Where the municipal body [* * *] [The words 'or local board' were deleted by Gujarat 1 of 1973, section 28(2).] concurs, such street, square or any land or part thereof shall vest in the Board.
