Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 17B in Maharashtra Ferries and Inland Vessels Act, 1868 17B. Definition of "vessel". - In this Act, "vessel" shall include anything made for the conveyance by water of human beings, animals or property.
