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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(2) in Haryana Lokayukta Functions Inquiry and Investigation Rules, 1999

(2)If a person produces such a certificate before his employer, he shall not be deemed to be absent from duty for the purpose of any action/penalty which would otherwise have followed in consequence of such absence.