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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(2)(e) in The Assam Highway Act, 1989

(e)the laying out of foot-paths, cycle tracks and special traffic lances for any kind or class of vehicles, the designing and sitting of parking bays and petrol filling and service stations, the location of advertisement post and bill boards ; and