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[Entire Act]
State of Jharkhand - Section
Section 25 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982
25.
Details regarding the Examination held by the institution in last two sessions subjectwise.| Sl. No. | Name of Course | year | Subject Theory/ Practical | Date of Examination | No. of Examinees |
| How many were supposed to appear | No. Appeared | Result in percentage. |