Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 25 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

25.

Details regarding the Examination held by the institution in last two sessions subjectwise.
Sl. No. Name of Course year Subject Theory/ Practical Date of Examination No. of Examinees
How many were supposed to appear No. Appeared Result in percentage.
RemarksExaminee Body.