Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act] State of Jharkhand - Subsection Section 9(9)(iii) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005 (iii)Details of generator if any installed by the consumer with safety clearance certificate form competent authority as applicable.