Bombay High Court
Merit Magnum Construction (Formerly ... vs The State Of Maharashtra And 6 Ors on 6 April, 2022
Bench: G.S. Patel, Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 565 OF 2020
Merit Magnum Construction (formerly Known ....PETITIONER
As Vimal Builders) And Anr
V/S
The State Of Maharashtra And 6 Ors ....RESPONDENT
Mr. Aspi Chinoy, Senior Advocate i/b DSK Legal, for Petitioner Mr. Amit Shastri, AGP for State Mr. Vijay D. Patil, for Respondent No. 2 Ms. S.B. Pawar i/b S.K. Legal Associate LLP for Respondent No. 4 Mr. D.D. Madon, Senior Advocate with Mr. Shashikant Surana i/b Mr. Madhur Surana, for Respondent No. 5 Mr. Jagdish G. Aradwad (Reddy), for Respondent â€" AGRC Ms. Kajol Agawane i/b Mr. Subhash Bane, for Applicant in IA(L)/31572/2021 CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 6th April, 2022
P.C. :
S. O. to 07/06/2022 ( for directions).
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