Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Rajasthan Police Rules, 2008

(1)The officer incharge of police station shall act as secretary of the police station level Community Liasioning Group and beat constable as the secretary of Panchayat level Community Liasioning Group. A convener and co-convener shall be nominated from amongst the members. They shall hold office for one year.