Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 16 in The Rabindra Bharati Act, 1981 16. Authorities. - The following shall be the authorities of the University :-(1)the Court;(2)the Executive Council;(3)the Faculty Councils:(4)the Board of Studies;(5)the Finance Committee;(6)such other authorities as may be established under the Statutes.
