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Delhi High Court - Orders

Pr. Commissioner Of Income Tax-6, New ... vs Mercer Consulting India Pvt. Ltd. ... on 30 March, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                          $~6 (2020)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    ITA 217/2017
                               PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI
                                                                            ..... Appellant
                                            Through   Mr.Sanjay Kumar, Advocate
                                                      Mr.Puneet Rai, Advocate


                                                    versus

                               MERCER CONSULTING INDIA PVT. LTD. (FORMERLY
                               KNOWN AS M/S MERCER INDIA PVT. LTD.)
                                                                      ..... Respondent
                                            Through: None.

                               CORAM:
                               HON'BLE MR. JUSTICE MANMOHAN
                               HON'BLE MR. JUSTICE DINESH KUMAR SHARMA

                                               ORDER

% 30.03.2022 No time left. List on 16th December, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 30, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:31.03.2022 18:10:38