Delhi High Court - Orders
Pr. Commissioner Of Income Tax-6, New ... vs Mercer Consulting India Pvt. Ltd. ... on 30 March, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~6 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 217/2017
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI
..... Appellant
Through Mr.Sanjay Kumar, Advocate
Mr.Puneet Rai, Advocate
versus
MERCER CONSULTING INDIA PVT. LTD. (FORMERLY
KNOWN AS M/S MERCER INDIA PVT. LTD.)
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.03.2022 No time left. List on 16th December, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MARCH 30, 2022 rb Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:31.03.2022 18:10:38